High Courts12 Jan 1987
Keva and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 646
Penal Code, 1860 (IPC) — Section 147, 148, 149, 325, 326
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 34 of 36
High Courts12 Jan 1987Dismissed
Kamruddin Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 355
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts09 Jan 1987Allowed
Rama Ballabh and Another Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 161
Criminal Procedure Code, 1973 (CrPC) — Section 198, 394, 417Essential Commodities Act, 1955 — Section 3, 7Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts09 Jan 1987Allowed
Rakesh Kumar Vs Gramothan Vidyapeeth Siksha Mahavidyalaya and Another
Rajasthan High Court · (1987) 2 WLN 339
Constitution of India, 1950 — Article 12, 226
High Courts09 Jan 1987
Jamna Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts09 Jan 1987Allowed
Kalu Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 438
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jan 1987Dismissed
Employees' State Insurance Corporation Vs M.P. Roongta and Others
Rajasthan High Court · (1995) 3 LLJ 598 : (1987) RLW 537 : (1987) 1 WLN 670
Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 2(17), 40, 85
High Courts09 Jan 1987
Motilal Chunnilal Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 2 WLN 126
Income Tax Act, 1961 — Section 185Rajasthan Excise Act, 1950 — Section 34, 42E, 54, 58Rajasthan Excise Rules, 1956 — Rule 57, 67, 93
High Courts09 Jan 1987Dismissed
Jaichand Lal Kishori Lal Vs Banshi Dhar Jeewan Ram
Rajasthan High Court · (1987) 1 WLN 591
High Courts09 Jan 1987
Mohan Lal alias Hanuman Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 349 : (1987) 1 WLN 657
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 457
High Courts09 Jan 1987Dismissed
Amar Singh Vs Union of India (UOI)
Rajasthan High Court · (1987) WLN 211
High Courts09 Jan 1987Dismissed
Mahavir Prasad Vs Panchayat Sri Digamber Jain Mandir
Rajasthan High Court · (1988) 1 RLW 153 : (1987) 2 WLN 22
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A
High Courts08 Jan 1987
Dinesh Chandra and Another Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 283
Penal Code, 1860 (IPC) — Section 395, 412
High Courts08 Jan 1987Dismissed
Subhkaran Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 147
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts08 Jan 1987Allowed
Udai Lal Vs Shankar Lal and Others
Rajasthan High Court · (1987) 1 WLN 588
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts08 Jan 1987Allowed
Banna Ram Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 11 : (1987) 1 WLN 205
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 447
High Courts08 Jan 1987Dismissed
Ramzan Khan Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 481
Penal Code, 1860 (IPC) — Section 420
High Courts08 Jan 1987
Deen Mohhemad Vs State of Rajasthan and Another
Rajasthan High Court · (1987) CriLJ 884 : (1987) RLW 592 : (1987) 1 WLN 376
Rajasthan State Road Transport Service (Prevention of Ticketless Travel) Act, 1975 — Section 8