High Courts08 Jan 1987Dismissed
Vijai Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 12 : (1987) 1 WLN 92
Industrial Disputes Act, 1947 — Section 2, 25, 25B, 25F, 25G
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 35 of 36
High Courts08 Jan 1987Allowed
Kishan Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 184
High Courts07 Jan 1987Allowed
Shambhu Singh Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1987) WLN 222
High Courts07 Jan 1987
Income Tax Officer Vs Gopal Dhamani and Laxmi Narain Dhamani
Rajasthan High Court · (1988) 172 ITR 462
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Income Tax Act, 1961 — Section 276C
High Courts07 Jan 1987
Ramesh Chandra Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 166 ITR 8
Income Tax Act, 1961 — Section 139, 184, 217
High Courts07 Jan 1987
Income Tax Officer Vs Gopal Dhamani
Rajasthan High Court · (1988) CriLJ 1079 : (1987) 66 CTR 48 : (1988) 1 RLW 84 : (1987) 2 WLN 155
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Income Tax Act, 1961 — Section 132, 276
High Courts07 Jan 1987Dismissed
Zabar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 1 WLN 592
Rajasthan Police Subordinate Service Rules, 1974 — Rule 24
High Courts07 Jan 1987
Umesh Chandra Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 168 : (1987) 2 WLN 427
Penal Code, 1860 (IPC) — Section 307, 324
High Courts07 Jan 1987Allowed
Ambe Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 142
Criminal Procedure Code, 1973 (CrPC) — Section 173, 198, 482Penal Code, 1860 (IPC) — Section 109, 120B, 419, 420, 494
High Courts06 Jan 1987Dismissed
Radha Kishan Takwani Vs Union of India (UOI) and Others
Rajasthan High Court · (1987) WLN 209
High Courts06 Jan 1987Dismissed
Barishal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 179
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Jan 1987Allowed
Shanti Lal Vs Roshan Lal and Another
Rajasthan High Court · (1987) 1 WLN 424
High Courts06 Jan 1987Allowed
Pesticides India and Another Vs Assistant Collector of Central Excise and Customs
Rajasthan High Court · (1987) 30 ELT 651 : (1987) RLW 157 : (1987) 1 WLN 370
Customs Act, 1962 — Section 12, 2(14), 45, 47, 57
High Courts06 Jan 1987Dismissed
Suraj Narain Vs Smt. Saraswati Devi and Another
Rajasthan High Court · (1987) RLW 686 : (1987) 2 WLN 489
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Succession Act, 1956 — Section 4
High Courts06 Jan 1987
Govind Sahai Vs Prem Devi
Rajasthan High Court · (1988) CriLJ 638 : (1989) WLN 510 : (1987) 1 WLN 210
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Jan 1987Dismissed
Sanwarmal and Another Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 145 : (1987) 1 WLN 153
Prevention of Food Adulteration Act, 1954 — Section 10, 13, 14A, 16, 20
High Courts06 Jan 1987Dismissed
Sarnam Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 581
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 326
High Courts06 Jan 1987Dismissed
Assistant Engineer, P.W.D. Vs Khalid Ahmed and Another
Rajasthan High Court · (1987) WLN 217
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Jan 1987
Bheem Singh Vs Rajasthan Co-operative Dairy Federation and Others
Rajasthan High Court · (1987) WLN 212
High Courts06 Jan 1987Dismissed
Megha Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 214
Penal Code, 1860 (IPC) — Section 302