High Courts20 Jan 1987
Prahlad Maliram Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 63 CTR 271 : (1987) 166 ITR 149
Income Tax Act, 1961 — Section 147, 271(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 33 of 36
High Courts19 Jan 1987Dismissed
Ali Mohammed Vs Smt. Zaida
Rajasthan High Court · (1987) 2 WLN 27
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13, 5, 7
High Courts16 Jan 1987Dismissed
Usuf Ali Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 58 : (1987) RLW 583 : (1987) 1 WLN 204
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 354, 376, 456, 511
High Courts16 Jan 1987
Subhash Chandra Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) CriLJ 1077 : (1987) 1 WLN 220
Criminal Procedure Code, 1973 (CrPC) — Section 172, 177Evidence Act, 1872 — Section 123, 145, 161
High Courts16 Jan 1987
Mohanlal Vs National Insurance Company Ltd. and Others
Rajasthan High Court · (1987) ACJ 346 : AIR 1987 Raj 106 : (1987) RLW 13 : (1987) 1 WLN 123
Motor Vehicles Act, 1939 — Section 92A
High Courts16 Jan 1987
Layak Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 127
Penal Code, 1860 (IPC) — Section 457
High Courts15 Jan 1987Allowed
Smt. Chameli Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 642
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
High Courts15 Jan 1987Dismissed
Bhagwan Das Bhargava Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 459
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 239, 482Penal Code, 1860 (IPC) — Section 120B, 226, 307, 324, 326
High Courts15 Jan 1987Allowed
Har Narain Vs Nagami Lal
Rajasthan High Court · (1987) RLW 677 : (1987) WLN 770
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jan 1987Dismissed
Mohan Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 186
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 34
High Courts14 Jan 1987
Sehkari Upbhokta Wholesale Bhandar Ltd. Vs Pannalal Bordia and Another
Rajasthan High Court · (1988) 2 LLJ 123 : (1987) 2 WLN 11
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Jan 1987Dismissed
Beg Raj and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 311
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Jan 1987
Yogendra Sharma Vs Narain Das and Others
Rajasthan High Court · (1988) 1 WLN 214
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(3)
High Courts13 Jan 1987Dismissed
Raja Laxman Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1988 Raj 44 : (1987) 2 WLN 598
Transfer of Property Act, 1882 — Section 108, 111
High Courts13 Jan 1987
Mohd. Umar Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 504
Prevention of Food Adulteration Act, 1954 — Section 16, 17
High Courts13 Jan 1987
Ram Kumar Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 497
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304Probation of Offenders Act, 1958 — Section 11, 6
High Courts12 Jan 1987
Ram Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 302, 325
High Courts12 Jan 1987Allowed
Vijai Shankar and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 665
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts12 Jan 1987Dismissed
Ganga Ram and Another Vs Prabhu Dayal and Another
Rajasthan High Court · (1987) RLW 482 : (1987) 1 WLN 394
Criminal Procedure Code, 1973 (CrPC) — Section 397, 435
High Courts12 Jan 1987Dismissed
Umesh Chandra Vs K.G. Sooji
Rajasthan High Court · (1989) WLN 513
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Customs Act, 1962 — Section 135Evidence Act, 1872 — Section 145, 165