High Courts02 Feb 1987Dismissed
Kanwara Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 367
Penal Code, 1860 (IPC) — Section 14, 148, 149, 323, 326
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 31 of 36
High Courts02 Feb 1987Dismissed
Commercial Taxes Officer Vs Moongalal Durgalal
Rajasthan High Court · (1987) 67 STC 291
Rajasthan Sales Tax Act, 1994 — Section 2(mm)
High Courts02 Feb 1987Dismissed
Commercial Taxes Officer Vs Oriental Agencies
Rajasthan High Court · (1988) 68 STC 141
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts02 Feb 1987Allowed
Assistant Commercial Taxes Officer Vs Regal Sports and Another
Rajasthan High Court · (1987) 67 STC 379
Rajasthan Sales Tax Act, 1964 — Section 15
High Courts02 Feb 1987
Jai Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 134
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1987
Smt. Raghu Bala Sharma Vs Chandra Prakash Sharma
Rajasthan High Court · (1987) 2 WLN 534
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts01 Feb 1987Dismissed
Radhey Shyam Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 429
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 381, 408
High Courts31 Jan 1987Allowed
Brij Lal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 18 : (1987) 2 WLN 195
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 1987Allowed
Viri Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 680
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts29 Jan 1987
Mangilal Vyas Vs State of Rajasthan
Rajasthan High Court · (1988) CriLJ 1188 : (1989) WLN 541 : (1987) 1 WLN 727
Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 136, 21Co-operative Societies Act, 1912 — Section 41
High Courts29 Jan 1987Allowed
Miss Alka Agarwal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1987) 66 STC 204
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 246, 301, 304
High Courts28 Jan 1987Allowed
Shyam Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1987) RLW 342 : (1987) 1 WLN 747
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 25
High Courts28 Jan 1987Dismissed
Kamal Auto Industries Vs Commercial Taxes Officer
Rajasthan High Court · (1988) 2 RLW 131 : (1988) 1 WLN 414
Rajasthan Sales Tax Act, 1954 — Section 11B
High Courts28 Jan 1987Dismissed
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 649
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 325, 326
High Courts28 Jan 1987Dismissed
Haneef Khan and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 462
Penal Code, 1860 (IPC) — Section 140, 149, 302, 325, 326
High Courts28 Jan 1987Dismissed
Sukhdeo Singh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 63 : (1987) 1 WLN 545
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Jan 1987Allowed
J.K. Motors and Others Vs Bhagwati Narain
Rajasthan High Court · (1987) RLW 593 : (1987) 2 WLN 464
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts28 Jan 1987
Bakhtawar Khan Vs Noor Mohammad
Rajasthan High Court · (1989) 1 WLN 485
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Jan 1987
Sahib Ram Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 647
Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts28 Jan 1987Dismissed
Gopal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 305
Penal Code, 1860 (IPC) — Section 302