High Courts05 Feb 1987Allowed
Smt. Ambika Devi Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 02 RAJ CK 0109
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 30 of 36
High Courts05 Feb 1987
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 169 : (1987) 2 WLN 73
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 304, 441, 442, 448Probation of Offenders Act, 1958 — Section 4
High Courts05 Feb 1987
A.K. Allarakha Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 64 CTR 161 : (1987) 166 ITR 466
High Courts05 Feb 1987
A.C. Traders Vs Nawal Kishore
Rajasthan High Court · AIR 1988 Raj 118 : (1987) 2 WLN 375
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts05 Feb 1987Allowed
Suresh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 593
Penal Code, 1860 (IPC) — Section 403, 411
High Courts05 Feb 1987Dismissed
RSEB Vs Rambabu
Rajasthan High Court · (1989) 2 WLN 434
Rajasthan Tenancy Act, 1955 — Section 207, 91
High Courts05 Feb 1987Dismissed
R.S.E.B. and Others Vs Rambabu and State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 24
Rajasthan Tenancy Act, 1955 — Section 91, 92A
High Courts04 Feb 1987
Smt. Shakuntla Devi Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 265 : (1987) WLN 701
Constitution of India, 1950 — Article 14, 16
High Courts04 Feb 1987Allowed
Durga Prasad Choudhary Vs Amar Singh and Bal Singh
Rajasthan High Court · (1987) RLW 332 : (1987) 2 WLN 470
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Feb 1987
Kailash Chand Bansal Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 664
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Feb 1987
Dr. Ratan Chand Mathur Vs Durga Devi
Rajasthan High Court · (1987) 1 WLN 651
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Feb 1987Dismissed
Commercial Taxes Officer Vs Kamal and Co.
Rajasthan High Court · (1987) 67 STC 402
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts03 Feb 1987Allowed
Chhotulal and Others Vs Ratan Chand and Others
Rajasthan High Court · AIR 1988 Raj 80 : (1987) RLW 242 : (1987) 1 WLN 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 98
High Courts03 Feb 1987Dismissed
Commercial Taxes Officer Vs Mangi Ram Hari Ram
Rajasthan High Court · (1987) 67 STC 283
Rajasthan Sales Tax Act, 1964 — Section 6(1)
High Courts03 Feb 1987Dismissed
Bhamji Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 405
Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 1987Allowed
Commercial Taxes Officer Vs S. Zoraster and CO.
Rajasthan High Court · (1988) 68 STC 89
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts03 Feb 1987Dismissed
Commercial Taxes Officer Vs Tata Oil Mills Ltd.
Rajasthan High Court · (1987) 67 STC 389
Rajasthan Sales Tax Act, 1954 — Section 2(t)
High Courts03 Feb 1987
Madan Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 455
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Feb 1987Allowed
R.S.R.T.C. Vs Judge, Labour Court
Rajasthan High Court · (1987) RLW 40 : (1987) 2 WLN 864
Industrial Disputes Act, 1947 — Section 25F