High Courts05 Jan 1987Dismissed
Yashwant Singh Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (1987) WLN 291
State Financial Corporations Act, 1951 — Section 29, 32
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 36 of 36
High Courts05 Jan 1987Allowed
Karni Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · (1987) WLN 223
High Courts05 Jan 1987
Arjun Ram Vs Additional Collector and Others
Rajasthan High Court · (1987) 1 WLN 453
Urban Improvement Trust Act — Section 91, 91A
High Courts05 Jan 1987Allowed
Hindustan Automobiles Vs Commercial Taxes Officer
Rajasthan High Court · (1987) 66 STC 194
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts05 Jan 1987Dismissed
Rajasthan State Ware Housing Corporation Vs Authority appointed under the Payment of Wages Act
Rajasthan High Court · (1987) RLW 16 : (1987) 1 WLN 503
Civil Procedure Code, 1908 (CPC) — Section 115Industrial Disputes Act, 1947 — Section 25F, 25FF, 25FFFPayment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
High Courts05 Jan 1987Dismissed
Ram Pratap Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 559
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 38