High Courts16 Feb 1987
Prakash Raj Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 439
Penal Code, 1860 (IPC) — Section 279, 304, 304A
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 28 of 36
High Courts16 Feb 1987Dismissed
Ranjit Singh Vs Manakchand
Rajasthan High Court · (1987) RLW 38 : (1987) 2 WLN 862
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts13 Feb 1987
Nathu Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 220
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts13 Feb 1987Allowed
Nand Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 571
Criminal Procedure Code, 1973 (CrPC) — Section 174, 436Hindu Marriage Act, 1955 — Section 10Penal Code, 1860 (IPC) — Section 120B, 302, 34, 436
High Courts13 Feb 1987
Lal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 500
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326
High Courts13 Feb 1987Partly Allowed
Smt. Saroj Devi Vs Ashok Puri Goswami
Rajasthan High Court · AIR 1988 Raj 84 : (1987) RLW 384 : (1987) 2 WLN 367
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts13 Feb 1987
Matu Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 658
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts13 Feb 1987Allowed
Bhanwar Lal and Others Vs Municipal Board and Others
Rajasthan High Court · (1987) 1 WLN 690
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25F
High Courts12 Feb 1987Dismissed
Manohar Singh Vs Mst. Sardar Bai and Others
Rajasthan High Court · AIR 1987 Raj 177 : (1987) RLW 250 : (1987) 2 WLN 329
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 23 Rule 1
High Courts12 Feb 1987
Commissioner of Income Tax Vs Shah Theatres (P.) Ltd.
Rajasthan High Court · (1987) 67 CTR 120 : (1988) 169 ITR 499
Income Tax Act, 1961 — Section 36(1)
High Courts12 Feb 1987Allowed
N.K. Baheti, Manager Vs Sitaram and Another
Rajasthan High Court · (1987) 2 WLN 511
Civil Procedure Code, 1908 (CPC) — Section 115Industrial Disputes Act, 1947 — Section 33Payment of Wages Act, 1936 — Section 15, 17
High Courts11 Feb 1987Allowed
Ashok Gaur Vs State of Rajasthan and Another
Rajasthan High Court · (1987) WLN 646
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 306
High Courts11 Feb 1987
Bheenv Raj Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 241
Arms Act, 1959 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 379, 482Penal Code, 1860 (IPC) — Section 323, 325, 327, 332, 353
High Courts11 Feb 1987Allowed
Commercial Taxes Officer Vs Spinning Accessories Pvt. Ltd.
Rajasthan High Court · (1987) 67 STC 90
Rajasthan Sales Tax Act, 1954 — Section 16
High Courts11 Feb 1987Allowed
Mevalya Vs Chiman Lal
Rajasthan High Court · (1987) 2 WLN 940
Stamp Act, 1899 — Section 33, 38
High Courts11 Feb 1987Dismissed
Prema Ram Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 597
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324
High Courts11 Feb 1987Dismissed
Smt. Mohan Bai Vs Smt. Jai Kishan and Others
Rajasthan High Court · AIR 1988 Raj 22
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 3 Rule 4, Order 47 Rule 1, 11, 151Specific Relief Act, 1963 — Section 31
High Courts11 Feb 1987Allowed
Mangi Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 162 : (1987) 1 WLN 697
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 303
High Courts11 Feb 1987Partly Allowed
Desraj Vs Omprakash and Another
Rajasthan High Court · AIR 1988 Raj 154 : (1987) RLW 177 : (1987) 2 WLN 268
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(3), 13(4), 13(6)