High Courts27 Feb 1987Allowed
Jai Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 393
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 26 of 36
High Courts27 Feb 1987
Rameshwar Lal Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 345
Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 33
High Courts25 Feb 1987Dismissed
D.L. Dabgar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 2 WLN 836
Constitution of India, 1950 — Article 309
High Courts25 Feb 1987
Prem Chand Vs Administrator, Municipal Council and vice versa
Rajasthan High Court · (1988) 1 RLW 239 : (1987) 2 WLN 381
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Payment of Wages Act, 1936 — Section 15, 17
High Courts25 Feb 1987Allowed
Amiya and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 42
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Feb 1987
Khusala Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 314
Criminal Procedure Code, 1973 (CrPC) — Section 333Penal Code, 1860 (IPC) — Section 302, 309
High Courts24 Feb 1987
Gur Dass Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 410
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts24 Feb 1987
Ramzan Vs Smt. Salma
Rajasthan High Court · (1987) 1 WLN 739
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Feb 1987Allowed
Director Vidhya Bhawan Society Vs Niranjan Jha
Rajasthan High Court · (1987) 1 WLN 634
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts23 Feb 1987
Najo Mal and Others Vs Daya Ram
Rajasthan High Court · (1987) 2 WLN 410
Penal Code, 1860 (IPC) — Section 114, 147, 323, 392, 504
High Courts23 Feb 1987Allowed
Gir Raj Kishore Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 684
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 411
High Courts23 Feb 1987Dismissed
Mohan Lal Vs Firm Devi Chand Nathu Lal Jawaria
Rajasthan High Court · (1987) RLW 260 : (1987) 1 WLN 617
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts23 Feb 1987Allowed
Iswar Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 704
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161
High Courts23 Feb 1987Allowed
Najar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 600
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
High Courts23 Feb 1987
Commissioner of Income Tax Vs Associated Soap-Stone Manufacturing Co.
Rajasthan High Court · (1989) 178 ITR 272
Income Tax Act, 1961 — Section 154, 256, 256(2)
High Courts23 Feb 1987Allowed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 161
Criminal Procedure Code, 1973 (CrPC) — Section 161, 61Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 448
High Courts20 Feb 1987Dismissed
Mohd. Rafique Vs Firm Mangal Chand Jawahar Mal
Rajasthan High Court · (1987) RLW 484 : (1987) 2 WLN 504
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts20 Feb 1987Allowed
Jagtar Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 327
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 34, 394, 404
High Courts20 Feb 1987
Kanhaiya Lal Vs The State and Another
Rajasthan High Court · AIR 1988 Raj 105
Constitution of India, 1950 — Article 14, 15, 226, 46Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964 — Section 33(1), 33(2)Rajasthan Nursing Council Regulations, 1964 — Rule 42