High Courts11 Feb 1987Allowed
Fazru Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 616
Criminal Procedure Code, 1973 (CrPC) — Section 217, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 29 of 36
High Courts11 Feb 1987
Ingi Ram Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 246
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts10 Feb 1987
Keshri Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 156 : (1987) 2 WLN 69
Arms Act, 1959 — Section 25, 3, 4Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5ACriminal Procedure Code, 1973 (CrPC) — Section 107
High Courts09 Feb 1987Dismissed
Shyam Lal Vs Hira Lal and Others
Rajasthan High Court · (1987) RLW 620 : (1987) 2 WLN 776
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(vii)(b)
High Courts09 Feb 1987
Satish Chandra Purohit Vs Manju Purohit
Rajasthan High Court · (1987) RLW 448 : (1987) 2 WLN 15
Hindu Marriage Act, 1955 — Section 13, 24
High Courts09 Feb 1987
Smt. Mira Roy Vs Controller of Estate Duty
Rajasthan High Court · (1987) 64 CTR 339 : (1987) 166 ITR 515 : (1987) 32 TAXMAN 334
Estate Duty Act, 1953 — Section 34(3)
High Courts09 Feb 1987Dismissed
Rajendra Prasad Pareek Vs Smt. Krishna Devi Pareek
Rajasthan High Court · AIR 1988 Raj 86 : (1987) RLW 255 : (1987) 1 WLN 326
Hindu Marriage Act, 1955 — Section 13
High Courts09 Feb 1987Allowed
Mahaveer Singh Vs Municipal Board
Rajasthan High Court · (1988) 1 RLW 225 : (1987) 1 WLN 494
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts09 Feb 1987Dismissed
Mahesh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 77
Criminal Procedure Code, 1973 (CrPC) — Section 28, 423, 439Penal Code, 1860 (IPC) — Section 109, 120B, 323, 324, 325
High Courts09 Feb 1987Allowed
U.I.T. and Another Vs Smt. Leela Devi
Rajasthan High Court · (1987) WLN 551
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Feb 1987Allowed
Gyasi Thakur and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1987) WLN 756
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 341
High Courts06 Feb 1987Dismissed
Sohania and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 438
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 300, 302, 304, 334, 34Probation of Offenders Act, 1958 — Section 6
High Courts06 Feb 1987Dismissed
Bharat Lal and Others Vs Kodar Lal
Rajasthan High Court · (1987) 2 WLN 26
High Courts06 Feb 1987Dismissed
Parmeshwar alias Premsukh Vs Smt. Vimla
Rajasthan High Court · (1987) 1 WLN 224
High Courts06 Feb 1987Dismissed
Guru Dayal Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 272
Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 1987Dismissed
State of Rajasthan and Another Vs Beni Prasad Sharma
Rajasthan High Court · (1987) RLW 188 : (1987) 1 WLN 257
Constitution of India, 1950 — Article 14, 16
High Courts06 Feb 1987
Soni alias Sunita and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 433
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 15(2), 3(1)
High Courts06 Feb 1987Allowed
Mahideeta Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 446
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 1987Allowed
Moti Lal Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 573 : (1987) RLW 285 : (1987) 2 WLN 400
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 147, 307, 323, 326, 380
High Courts06 Feb 1987Allowed
Gopi Krishna Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 276
Constitution of India, 1950 — Article 226