High Courts03 Dec 1987Allowed
Guman Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 RLW 380 : (1988) 1 WLN 260
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 3 of 36
High Courts03 Dec 1987
Jagjeet Singh Vs Vidhya Dhan and Others
Rajasthan High Court · (1988) 1 ACC 569 : (1989) ACJ 334
High Courts02 Dec 1987
Jai Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 597
Criminal Procedure Code, 1973 (CrPC) — Section 360Essential Commodities Act, 1955 — Section 3, 7
High Courts30 Nov 1987Allowed
Kailash Chand Mittal Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 58
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts27 Nov 1987Allowed
Meera Devi and Others Vs Depot Manager, U.P.R.C. and Others
Rajasthan High Court · (1987) 11 RAJ CK 0029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Motor Vehicles Act, 1939 — Section 95(2)
High Courts27 Nov 1987Dismissed
Kanaram Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · (1987) 11 RAJ CK 0028
Workmens Compensation Act, 1923 — Section 10, 10A, 10A(2), 10B, 2
High Courts27 Nov 1987Dismissed
Hamida Khatoon Vs Union of India (UOI)
Rajasthan High Court · (1987) RLW 761 : (1988) 1 WLN 78
Constitution of India, 1950 — Article 226
High Courts27 Nov 1987Dismissed
Viri Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 82
Criminal Procedure Code, 1973 (CrPC) — Section 210, 362, 482Forward Contracts (Regulation) Act, 1952 — Section 20Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Nov 1987Dismissed
Jagjiwan Chand Bhandari Vs Rajasthan High Court and Others
Rajasthan High Court · (1988) 2 RLW 547 : (1988) 1 WLN 440
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 13
High Courts27 Nov 1987Dismissed
Pradeep Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 429 : (1988) 1 WLN 412
Motor Vehicles Act, 1988 — Section 57(3)
High Courts26 Nov 1987Dismissed
Dr. S.K. Chaudhary Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 337 : (1988) 1 WLN 380
Constitution of India, 1950 — Article 226
High Courts25 Nov 1987
Ramesh Vs Chotu and Others
Rajasthan High Court · (1989) 2 ACC 479 : (1989) ACJ 511
Motor Vehicles Act, 1939 — Section 110D
High Courts25 Nov 1987
Mohammed and Sons Vs Mohammed Ayub and Another
Rajasthan High Court · (1988) 1 RLW 260 : (1988) WLN 7
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 17
High Courts24 Nov 1987
Shankerlal Vs Shankerlal and Others
Rajasthan High Court · (1987) 11 RAJ CK 0006
Motor Vehicles Act, 1939 — Section 103, 103A, 112, 13, 29ATransfer of Property Act, 1882 — Section 54
High Courts23 Nov 1987Dismissed
Vasudeo Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 WLN 556
Criminal Procedure Code, 1973 (CrPC) — Section 15, 326, 410Penal Code, 1860 (IPC) — Section 147, 149, 323, 327, 452
High Courts20 Nov 1987Allowed
Davendra Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 RLW 309 : (1988) 1 WLN 370
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 14, 3
High Courts20 Nov 1987Allowed
Shyam Sunder and Bros. Vs C.T.Q., Spl. Circle
Rajasthan High Court · (1988) 1 RLW 333 : (1988) 1 WLN 272
High Courts20 Nov 1987Allowed
Fainji Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 WLN 447
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 151National Security Act, 1980 — Section 14, 3
High Courts19 Nov 1987Allowed
Mauji Ram Vs Lallu Lal and Others
Rajasthan High Court · (1988) 1 WLN 16