High Courts19 Nov 1987Allowed
Madan Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 WLN 72
Marwar Land Revenue Act, 1949 — Section 172Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 36(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1987
706 judgments · page 4 of 36
High Courts17 Nov 1987
Vijai Kumar Vs Municipal Council and Others
Rajasthan High Court · (1988) 1 ACC 173 : (1989) ACJ 185
Motor Vehicles Act, 1939 — Section 110D
High Courts17 Nov 1987
Pappu Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 13
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts13 Nov 1987Allowed
Malviya Regional Engineering College, Non-Teaching Staff Association Vs M.R.E. College Society
Rajasthan High Court · (1988) 1 RLW 387 : (1988) 1 WLN 338
Malviya Regional Engineering College (Administrative and Ministerial Staff) Rules, 1969 — Rule 20, 24
High Courts12 Nov 1987Dismissed
Bajranglal and Another Vs Ramdeo and Another
Rajasthan High Court · (1988) 1 RLW 343 : (1988) 1 WLN 289
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 19A(3)(b)
High Courts12 Nov 1987
Manak Chand Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 88
Penal Code, 1860 (IPC) — Section 226, 324, 326
High Courts11 Nov 1987Dismissed
Hazarilal Sedhram Vs Seth Suryakant Mahavar
Rajasthan High Court · (1988) 2 RLW 367 : (1988) 1 WLN 27
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 6
High Courts11 Nov 1987
Dharamveer Agarwal Vs Kailash Chand
Rajasthan High Court · AIR 1989 Raj 17
Civil Procedure Code, 1908 (CPC) — Section 11, 73(3)General (Civil) Rules, 1952 — Rule 423Provincial Insolvency Act, 1920 — Section 18, 19, 51, 52, 75
High Courts09 Nov 1987Allowed
Jugal Kishore Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 542
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302
High Courts09 Nov 1987
Om Prakash and Another Vs Surjeet
Rajasthan High Court · (1989) ACJ 854 : (1988) 1 WLN 559
Employees Compensation Act, 1923 — Section 10, 2, 4A
High Courts06 Nov 1987
Mirat Ram Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 760
Arms Act, 1959 — Section 25, 3
High Courts04 Nov 1987Allowed
Jai Prakash Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 257
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 211
High Courts04 Nov 1987Dismissed
Water Works and Others Vs Employees State Insurance Corp.
Rajasthan High Court · (1988) WLN 155
Employees State Insurance Act, 1948 — Section 2Factories Act, 1948 — Section 2
High Courts30 Oct 1987
Bhabhuti and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 643
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Oct 1987Dismissed
Sardar Singh Vs Prakash Singh
Rajasthan High Court · (1987) RLW 701 : (1988) WLN 89
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(3)
High Courts29 Oct 1987
Bagdaram Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 414 : (1988) 1 RLW 32 : (1987) 2 WLN 817
Criminal Procedure Code, 1973 (CrPC) — Section 389, 421, 428Penal Code, 1860 (IPC) — Section 323
High Courts29 Oct 1987Dismissed
Bhairun Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 567
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Prevention of Food Adulteration Act, 1954 — Section 13, 14A, 16, 20, 20AA
High Courts28 Oct 1987Dismissed
Jethu Vs Devi and Another
Rajasthan High Court · (1988) 1 WLN 331
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Oct 1987Dismissed
Sepoy Devidutt Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) 1 RLW 301 : (1988) 1 WLN 299
Army Act, 1950 — Section 164, 71, 73
High Courts28 Oct 1987
Smt. Lali and Others Vs Guru Bux Singh and Others
Rajasthan High Court · (1990) 2 ACC 588
Motor Vehicles Act, 1988 — Section 100D