High Courts08 Oct 1987Dismissed

State of Rajasthan Vs Nathu

Rajasthan High Court · (1988) WLN 73

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 302, 304, 325, 99
High Courts05 Oct 1987Allowed

Nand Lal Vs State of Rajasthan

Rajasthan High Court · (1987) 2 WLN 868

Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43, 67, 8Prevention of Food Adulteration Act, 1954 — Section 20