High Courts14 Sept 1987Dismissed

Banshi Dhar Vs Chandra Kala

Rajasthan High Court · (1987) RLW 628 : (1987) WLN 469

Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 13, 15, 16
High Courts14 Sept 1987Allowed

Kheta Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 758 : (1987) WLN 534

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 1987

Jabbar Vs State of Rajasthan

Rajasthan High Court · (1987) WLN 599

Constitution of India, 1950 — Article 348Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 325
High Courts09 Sept 1987

Heeralal Vs Ramjeevan

Rajasthan High Court · AIR 1989 Raj 1 : (1988) 1 WLN 791

Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 15
High Courts08 Sept 1987Dismissed

Mohan Lal Vs Om Prakash

Rajasthan High Court · AIR 1989 Raj 132 : (1988) 2 RLW 374 : (1988) 1 WLN 243

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 4, Order 9 Rule 13