High Courts18 Sept 1987Allowed

Genia and Others Vs State of Rajasthan

Rajasthan High Court · (1987) WLN 576

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 326, 342, 382
High Courts18 Sept 1987

Ghure Vs State of Rajasthan

Rajasthan High Court · (1987) WLN 586

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 304A, 304B, 306
High Courts17 Sept 1987Dismissed

Bhaiya Ram Vs Ram Chandra

Rajasthan High Court · (1988) 1 WLN 508

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 40(a)
High Courts17 Sept 1987Dismissed

Virendra Kumar Vs Smt. Santoshi Devi

Rajasthan High Court · AIR 1988 Raj 127 : (1987) RLW 685 : (1988) 1 WLN 25

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9