High Courts16 Jan 2013Allowed
Nirmala Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 157
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 93 of 100
High Courts16 Jan 2013Allowed
Vijay Kumar Vs Nagar Nigam Jaipur and Others
Rajasthan High Court · (2013) 2 WLN 313
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 115, 151
High Courts16 Jan 2013Dismissed
Jan Jagriti Vikas and Seva Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 261
High Courts16 Jan 2013
ACTO Vs Asian Paints (India) Ltd. and Another
Rajasthan High Court · (2013) 60 VST 552
Rajasthan Sales Tax Act, 1994 — Section 78(4), 78(5)
High Courts16 Jan 2013Dismissed
Raisa Bano Vs Inayat Ali
Rajasthan High Court · (2013) 1 WLN 399
Constitution of India, 1950 — Article 227
High Courts16 Jan 2013Dismissed
Smt. Kusum Babbar Vs Addl. District Judge (F.T.) No. 1, Jaipur and Others
Rajasthan High Court · (2013) 1 WLN 602
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, Order 8 Rule 1A(3)
High Courts16 Jan 2013Dismissed
Pukh Raj and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 272
High Courts16 Jan 2013Dismissed
Rishiraj Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0167
High Courts16 Jan 2013Dismissed
Nathu Ram Seth Vs Smt. Poonam Seth and Others
Rajasthan High Court · (2014) 1 RLW 558 : (2013) 2 WLN 249
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts16 Jan 2013Dismissed
Harish Kumar @ Veeru Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0162
High Courts16 Jan 2013Dismissed
Satya Dev Vs Secretary, JDA, Jaipur and Another
Rajasthan High Court · (2013) 01 RAJ CK 0160
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Jan 2013
Mahila Yuva Vikas Foundation Society, Bharatpur Vs District Collector and Chairman, Baran and Another
Rajasthan High Court · (2013) 01 RAJ CK 0150
Constitution of India, 1950 — Article 226
High Courts16 Jan 2013Allowed
Sonu @ Raghuvendra Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) CriLJ 3889 : (2013) 4 RLW 2973 : (2013) 2 WLN 6
Constitution of India, 1950 — Article 14
High Courts16 Jan 2013
Smt. Rabiya Begum and Others Vs Noratanmal Sharma and Others National Insurance Company Ltd. Vs Smt. Rabiya Begum and Others
Rajasthan High Court · (2013) 01 RAJ CK 0146
High Courts16 Jan 2013
Om Prakash Vs The Additional Session Judge (Fast Track) No. 1, Alwar and Others
Rajasthan High Court · (2013) 1 WLN 562
Constitution of India, 1950 — Article 227
High Courts16 Jan 2013Dismissed
Ram Singh Vs Board of Revenue and Others
Rajasthan High Court · (2013) 1 WLN 577
Civil Procedure Code, 1908 (CPC) — Section 11Rajasthan Tenancy Act, 1955 — Section 188, 53, 88
High Courts16 Jan 2013Dismissed
Vijay Kishore Dubey Vs Kailash Chandra and ors
Rajasthan High Court · (2013) 2 WLN 238
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13, 115
High Courts16 Jan 2013
Rama Phosphates Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 198 ECR 35 : (2013) 2 RLW 1456 : (2013) 58 VST 511 : (2013) 1 WLN 490
Constitution of India, 1950 — Article 226
High Courts16 Jan 2013
Radhey Shyam Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0114
High Courts16 Jan 2013
Ram Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0112