High Courts23 Jan 2013Dismissed
Dinesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0064
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 90 of 100
High Courts23 Jan 2013Allowed
Suraj Mal and Others Vs Chogga and Others
Rajasthan High Court · (2013) 1 WLN 424
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts23 Jan 2013Partly Allowed
Oriental Insurance Co. Ltd. Vs Smt. Shakuntala and Others
Rajasthan High Court · (2013) 01 RAJ CK 0009
High Courts22 Jan 2013Dismissed
Rajendra Kumar and Another Vs The State and Another
Rajasthan High Court · (2013) 01 RAJ CK 0271
High Courts22 Jan 2013Allowed
Chomu Sahakari Kray Vikary Samiti Limited Vs Jagdeeshprasad Meena and Others
Rajasthan High Court · (2013) 01 RAJ CK 0268
High Courts22 Jan 2013
Smt. Sumitra Devi Vs Union of India and Others
Rajasthan High Court · (2013) 4 CDR 1817
High Courts22 Jan 2013Allowed
Rampal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 268
High Courts22 Jan 2013Dismissed
M/s. Star Constructions Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1145 : (2013) 2 RLW 1469 : (2013) 1 WLN 514
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 301
High Courts22 Jan 2013Dismissed
Shyambihari Vs State of Rajasthan and Another
Rajasthan High Court · (2013) CriLJ 1724
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 304B
High Courts22 Jan 2013
Commissioner of Income Tax Vs Chambal Fertilizers and Chemicals Ltd.
Rajasthan High Court · (2013) 258 CTR 240 : (2014) 360 ITR 225
Income Tax Act, 1961 — Section 115J, 115JA, 115JAA, 115JAA(1), 115JAA(2)
High Courts22 Jan 2013Allowed
Municipal Board, Kaman and Another Vs Shri Dhara Singh
Rajasthan High Court · (2013) 01 RAJ CK 0116
High Courts22 Jan 2013
Surendra Pratap Jaiswal Vs M/s. Dhaneshwar Stone Company and Others
Rajasthan High Court · (2013) 01 RAJ CK 0090
High Courts22 Jan 2013Disposed Off
Ganga Ram and Others Vs State of Rajasthan and Another Gopal Krishan Vs Ganga Ram and Others
Rajasthan High Court · (2013) 01 RAJ CK 0048
High Courts22 Jan 2013
Bajaj Allianz General Insurance Co. Vs Hemraj and Another
Rajasthan High Court · (2013) 01 RAJ CK 0043
High Courts22 Jan 2013
Bhagwat Singh Vs State
Rajasthan High Court · (2013) 3 RLW 2312 : (2013) 4 WLN 372
Criminal Procedure Code, 1973 (CrPC) — Section 197Customs Act, 1962 — Section 106, 155, 155(1)Penal Code, 1860 (IPC) — Section 182, 302, 323, 332, 335
High Courts21 Jan 2013Partly Allowed
State of Rajasthan and Others Vs Ravindra Kumar Jain
Rajasthan High Court · (2013) 2 WLN 375
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts21 Jan 2013
Chandra Bhan Vs Union of India and Others
Rajasthan High Court · (2013) LabIC 3793
High Courts21 Jan 2013Allowed
Rajendra Kumar Chachan Vs Banne Singh and Others
Rajasthan High Court · (2013) 01 RAJ CK 0220
High Courts21 Jan 2013Dismissed
Navgorangdas Vs Ram Singh
Rajasthan High Court · (2013) 1 WLN 532
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts21 Jan 2013Dismissed
Gordhan Lal Agarwal Vs Mali Ram Modi and Another
Rajasthan High Court · (2013) 4 RLW 3377 : (2013) 2 WLN 149
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65