High Courts14 Jan 2013Dismissed
M/s. Shri Ram Motors Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2013) 01 RAJ CK 0235
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 96 of 100
High Courts14 Jan 2013Dismissed
Daulat Singh Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 1797
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 342
High Courts14 Jan 2013Allowed
Rajasthan Housing Board and Another Vs Anand Mohta and Another
Rajasthan High Court · (2013) 2 WLN 266
High Courts14 Jan 2013Dismissed
Union of India and Others Vs Jawahar Lal
Rajasthan High Court · (2013) LabIC 3306
High Courts14 Jan 2013
Yatan Chaddha and Another Vs Kali Chandra and Others
Rajasthan High Court · (2013) 1 RCR(Rent) 566
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Constitution of India, 1950 — Article 226, 227
High Courts14 Jan 2013Partly Allowed
Satya Narain Vs Shyoji Ram Mali and Others
Rajasthan High Court · (2013) 3 ACC 344
High Courts14 Jan 2013Dismissed
CIT Vs Dr. Suresn Sharma
Rajasthan High Court · (2013) 01 RAJ CK 0059
High Courts14 Jan 2013Dismissed
Commissioner of Income Tax Vs M/s. Bohra Industries Limited
Rajasthan High Court · (2013) 01 RAJ CK 0058
High Courts14 Jan 2013Dismissed
Major Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2128
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts14 Jan 2013
Shri Narayan Lal Vs RRVPN Ltd. and Others
Rajasthan High Court · (2013) 2 WLN 259
High Courts14 Jan 2013Partly Allowed
Babulal Khatik and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 01 RAJ CK 0010
High Courts11 Jan 2013Dismissed
CIT Vs Bhaval Synthetics
Rajasthan High Court · (2013) 01 RAJ CK 0275
High Courts11 Jan 2013Dismissed
State of Rajasthan Vs Nand Lal and Nand Kishore
Rajasthan High Court · (2013) 3 WLN 186
Criminal Procedure Code, 1973 (CrPC) — Section 378(III)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts11 Jan 2013Dismissed
Suo-Moto Vs Ganpat Singh and Another
Rajasthan High Court · (2013) 2 WLN 226
High Courts11 Jan 2013Dismissed
Madan Lal Vs Rajendra Prasad Sharma and Others
Rajasthan High Court · (2013) 2 WLN 292
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, 151
High Courts11 Jan 2013Allowed
Gopal Soni Vs Addl. District and Sessions Judge No. 3 and Others
Rajasthan High Court · (2013) 2 WLN 178
Constitution of India, 1950 — Article 227
High Courts11 Jan 2013Allowed
National Insurance Company Ltd. Vs Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2013) 1 WLN 556
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts11 Jan 2013
Ramesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1385 : (2013) 3 RLW 2385 : (2013) 1 WLN 519
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 389, 438Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2013Allowed
Kanhaiya Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 3 Crimes 62 : (2013) 3 RLW 1913 : (2013) 1 WLN 454
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Explosive Substances Act, 1908 — Section 5