High Courts12 Dec 2013Allowed
Neeraj Gurjar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 192 : (2014) 2 RLW 1707 : (2014) 1 SCT 690
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 3 of 100
High Courts12 Dec 2013Dismissed
Purushottam Das Maheshwari Vs Vimal Singh Bapna and Another
Rajasthan High Court · (2014) CriLJ 992
High Courts12 Dec 2013
Rajasthan Brahim Maha Sabha Khand Osian Vs State of Rajasthan
Rajasthan High Court · (2014) 2 CDR 615 : (2014) 2 RLW 1693
High Courts11 Dec 2013Allowed
Mushtkeem Vs Arun Kumar Jhunjhunwala
Rajasthan High Court · (2014) 3 WLN 83
High Courts11 Dec 2013Dismissed
Samunder Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) LabIC 998
High Courts11 Dec 2013Dismissed
The State of Rajasthan and Others Vs Manju and Another
Rajasthan High Court · (2014) LabIC 797
High Courts11 Dec 2013Dismissed
Goverdhan Singh Vs The State of Rajasthana
Rajasthan High Court · (2014) 2 WLN 266
High Courts11 Dec 2013Allowed
Bhagwati Singh Vs Raja Laxman Singh
Rajasthan High Court · (2014) 3 WLN 67
High Courts10 Dec 2013Dismissed
Brahaman Swarnkar Samaj and Others Vs Medh Kshatriya, Swarnkar Samaj Vikas Samiti and Another
Rajasthan High Court · AIR 2014 Raj 37 : (2014) 2 CDR 726 : (2014) 2 WLN 226
High Courts10 Dec 2013Dismissed
Mahima Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2014 Raj 20
High Courts10 Dec 2013
Assistant Commercial Taxes Officer, Ward-II Vs Mehta Opticians
Rajasthan High Court · (2014) 43 GST 527
Rajasthan Sales Tax Act, 1994 — Section 81
High Courts09 Dec 2013Allowed
Saraf Carpet and Textiles Vs State of Rajasthan
Rajasthan High Court · AIR 2014 Raj 41 : (2014) 3 BC 273
High Courts09 Dec 2013
Kishan Bahadur Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 CDR 621 : (2014) CriLJ 2600 : (2014) 2 RLW 1017
High Courts09 Dec 2013
Anupam Lubricants Ltd. (M/s.) and Another Vs Narendra Kumar Sethi and Others
Rajasthan High Court · (2014) 2 CDR 654 : (2014) 1 RLW 564
High Courts09 Dec 2013Dismissed
Union of India and Another Vs Vijay Kumar Sajnani and Others
Rajasthan High Court · (2014) 1 CDR 184
High Courts09 Dec 2013Dismissed
Union of India and Another Vs Harish Chandra Singh
Rajasthan High Court · (2014) LabIC 1192
High Courts06 Dec 2013Dismissed
Shankar Lal Sharma Vs K.E.C. International Ltd.
Rajasthan High Court · (2014) 2 WLN 316