High Courts17 Dec 2013Disposed Off
Jagdish Rai Bansal Vs Rent Tribunal
Rajasthan High Court · (2014) 3 RLW 2474
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 2 of 100
High Courts16 Dec 2013Dismissed
Deepak Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2335
High Courts16 Dec 2013
National Engineering Industries Limited Vs State of Rajasthan
Rajasthan High Court · (2014) 2 CDR 1064
High Courts16 Dec 2013Dismissed
Kishan Lal Meena Vs Joga Ram
Rajasthan High Court · (2014) 2 RLW 1797
High Courts16 Dec 2013
Nemaram and Another Vs State of Rajasthan
Rajasthan High Court · (2014) 1 RLW 759
High Courts16 Dec 2013Dismissed
Purushottam Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 12 RAJ CK 0047
High Courts16 Dec 2013
Digvijay Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 12 RAJ CK 0029
High Courts16 Dec 2013Dismissed
Dakhli Devi and Others Vs Bishan Singh and Others
Rajasthan High Court · (2013) 12 RAJ CK 0026
High Courts16 Dec 2013Partly Allowed
Mangi Lal Vs A.V.V.N.L. and Others
Rajasthan High Court · (2014) 2 CDR 780
High Courts14 Dec 2013Allowed
Wolfgang Hatz Vs State of Raj.
Rajasthan High Court · (2014) 2 RLW 1481
High Courts14 Dec 2013Disposed Off
Dharmendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2441
High Courts14 Dec 2013Disposed Off
Madan Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (2013) 12 RAJ CK 0028
High Courts14 Dec 2013Allowed
Rambilas Vijay Vs State of Raj. and Another
Rajasthan High Court · (2013) 12 RAJ CK 0027
High Courts13 Dec 2013Partly Allowed
National Insurance Company Limited Vs Smt. Kiran @ Kanchan Devi and Others
Rajasthan High Court · (2014) 1 WLN 506
High Courts13 Dec 2013
Assistant Commissioner, Works Contract and Leasing Tax-II, Jaipur Vs R.S. Electricals
Rajasthan High Court · (2014) 69 VST 295
High Courts13 Dec 2013Allowed
Jata Shanker Vs Board of Revenue
Rajasthan High Court · (2014) 2 CDR 1087
High Courts12 Dec 2013
Hari Narayan Vs Rajendra Kumar and Others
Rajasthan High Court · (2014) 3 ACC 410 : (2014) 1 RLW 597
High Courts12 Dec 2013
Om Prakash @ Hakla Vs State of Rajasthan
Rajasthan High Court · (2014) 1 RLW 652