High Courts06 Dec 2013Allowed
Danaram Vs State of Rajasthan
Rajasthan High Court · (2013) 12 RAJ CK 0064
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 4 of 100
High Courts06 Dec 2013Allowed
State of Rajasthan Vs M/s. Chandi and Co. and Others
Rajasthan High Court · (2014) 3 RLW 2213
High Courts06 Dec 2013Allowed
Vinod Agarwal @ Vinod Goyal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 12 RAJ CK 0048
High Courts06 Dec 2013Dismissed
O.P. Sharma Vs The State of Rajasthan and Another
Rajasthan High Court · (2014) LabIC 595
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)
High Courts06 Dec 2013Dismissed
Poonam Singh Vs Prakash Kanwar
Rajasthan High Court · (2014) 2 WLN 242
High Courts05 Dec 2013Disposed Off
Vaishnav Samaj Sansthan Vs Dhandas Vaishnav
Rajasthan High Court · (2014) 2 WLN 299
High Courts05 Dec 2013Partly Allowed
Kadu Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 12 RAJ CK 0066
High Courts05 Dec 2013Dismissed
Pankaj Sharma Vs Smt. Vandana Sharma
Rajasthan High Court · (2013) 12 RAJ CK 0065
High Courts05 Dec 2013Disposed Off
Bharat Singh Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2361
High Courts05 Dec 2013Dismissed
Ramita Vs Ajay Prakash Jalandhara
Rajasthan High Court · (2014) 2 WLN 278
High Courts04 Dec 2013
Mahendra Kumar Shandilya Vs State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1618
High Courts04 Dec 2013
Commissioner of Central Excise Vs Aksh Optifibre Ltd.
Rajasthan High Court · (2014) 26 GSTR 272
High Courts04 Dec 2013
Ajay Kumar Saini Vs Union of India and Others
Rajasthan High Court · (2014) CriLJ 1249 : (2014) 1 JCC 426
High Courts04 Dec 2013Allowed
M/s. Shital Das and Sons Vs State of Rajasthan
Rajasthan High Court · (2013) 12 RAJ CK 0070
High Courts04 Dec 2013
Padmawati Communication Vs Commr. (Appeals)-II
Rajasthan High Court · (2014) 35 STR 719
High Courts04 Dec 2013Dismissed
Ram Prasad Vs The Board of Revenue for Rajasthan
Rajasthan High Court · (2014) 2 WLN 243
High Courts04 Dec 2013
HDFC Bank Ltd. Vs State of Raj. and Another
Rajasthan High Court · (2014) 1 RLW 600