High Courts28 Nov 2013Allowed
Krishna Agencies Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 120
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 6 of 100
High Courts28 Nov 2013Allowed
Sugna Vs Additional District Judge
Rajasthan High Court · (2014) 3 WLN 307
High Courts28 Nov 2013Allowed
Narendra Kumar Goyal Vs Additional Chief Judicial Magistrate, Karauli and Others
Rajasthan High Court · (2014) 3 WLN 318
High Courts28 Nov 2013Dismissed
Harphool Singh Vs State of Raj. and Others
Rajasthan High Court · (2013) 11 RAJ CK 0082
High Courts28 Nov 2013Dismissed
Ram Kumar Vs Mangal Chand and Others
Rajasthan High Court · (2014) 1 RLW 462
High Courts28 Nov 2013Allowed
In Re: India Steamship Limited
Rajasthan High Court · (2014) 120 CLA 288 : (2014) 124 SCL 118
High Courts28 Nov 2013Allowed
Deep Mehta Vs State of Raj. and Others
Rajasthan High Court · (2014) 1 JCC 656
High Courts27 Nov 2013Disposed Off
Dungar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 CDR 674
High Courts27 Nov 2013Partly Allowed
Amba Vs State of Rajasthan
Rajasthan High Court · (2013) 11 RAJ CK 0159
High Courts27 Nov 2013Dismissed
State of Rajasthan Vs Surgyan Najjo Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 11 RAJ CK 0104
High Courts27 Nov 2013Allowed
Rajasthan State Road Transport Corporation and Another Vs Additional District and Session Judge No. 3 and Another
Rajasthan High Court · (2013) 11 RAJ CK 0094
High Courts27 Nov 2013Dismissed
Brajesh Kumar Vs Abhishek Jain and Another
Rajasthan High Court · (2013) 11 RAJ CK 0093
High Courts27 Nov 2013Dismissed
Manohar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0068
High Courts27 Nov 2013Allowed
Duli Chand Vs Doongar Ram and Others
Rajasthan High Court · (2013) 11 RAJ CK 0067
High Courts27 Nov 2013Dismissed
Shree Rajasthan Syntex Ltd. Vs The Appellate Authority and Others
Rajasthan High Court · (2014) 2 LLN 540 : (2014) LLR 366
High Courts27 Nov 2013Allowed
Om Prakash Joshi Vs State and Others
Rajasthan High Court · (2014) 1 CDR 414
High Courts26 Nov 2013Allowed
Anita Jain Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 274
High Courts26 Nov 2013
Anandprakash Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 CDR 670
High Courts26 Nov 2013Dismissed
Ladi Devi through LRs. Vs Tej Karan Verma and Others
Rajasthan High Court · (2013) 11 RAJ CK 0156
Motor Vehicles Act, 1988 — Section 133