High Courts26 Nov 2013Dismissed
Murari Lal Sharma Vs Mukesh Agarwal
Rajasthan High Court · (2014) 3 WLN 265
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 7 of 100
High Courts26 Nov 2013Dismissed
Alok Singh Vs Nathu Lal and Others
Rajasthan High Court · (2014) 2 WLN 261
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts26 Nov 2013Partly Allowed
Smt. Anju and Others Vs Delhi Panipat Golden Transport Co. and Another
Rajasthan High Court · (2014) 1 RLW 421
High Courts26 Nov 2013Disposed Off
Vikaram Singh Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0120
High Courts26 Nov 2013Dismissed
Rajasthan State Road Transport Corporation Vs Jaituni and Others
Rajasthan High Court · (2013) 11 RAJ CK 0102
High Courts26 Nov 2013Dismissed
National Insurance Company Ltd. Vs Smt. Anita Devi and Others
Rajasthan High Court · (2014) 2 ACC 357
High Courts26 Nov 2013Dismissed
Gopal Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 373 : (2014) 2 RLW 1121 : (2014) 1 SCT 676
High Courts26 Nov 2013
M/s. Bhatia Agency Vs The Commercial Taxes Officer
Rajasthan High Court · (2014) 201 ECR 22 : (2013) 42 GST 565
Rajasthan Sales Tax Act, 1994 — Section 2(38), 65
High Courts26 Nov 2013Allowed
Om Prakash Choudhary Vs State of Raj. and Another
Rajasthan High Court · (2013) 11 RAJ CK 0081
High Courts26 Nov 2013Dismissed
Harvir Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0069
High Courts26 Nov 2013
Ramesh Kumar Mali Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 179
High Courts25 Nov 2013Disposed Off
Rajasthan Housing Board Vs The Civil Judge (J.D.) and Judicial Magistrate
Rajasthan High Court · (2014) 2 WLN 474
High Courts25 Nov 2013Partly Allowed
Jetha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0119
High Courts25 Nov 2013Dismissed
Sharwan Kumar Vs Union of India and Others
Rajasthan High Court · (2013) 11 RAJ CK 0112
High Courts25 Nov 2013Disposed Off
Jitendra Kumar Vs Staff Selection Commission and Others
Rajasthan High Court · (2013) 11 RAJ CK 0106
High Courts25 Nov 2013Allowed
Sitaram Vs Municipal Board and Another
Rajasthan High Court · (2013) 11 RAJ CK 0038
High Courts23 Nov 2013Disposed Off
Rajasthan State Road Transport Corporation and Another Vs Bagdu Ram and Others
Rajasthan High Court · (2013) 11 RAJ CK 0117
High Courts23 Nov 2013Dismissed
Vaman Narayan Ghiya Vs State of Raj. and Others
Rajasthan High Court · (2013) 11 RAJ CK 0108
High Courts23 Nov 2013Dismissed
Mohar Singh Vs District Collector and Others
Rajasthan High Court · (2013) 11 RAJ CK 0105
High Courts23 Nov 2013Dismissed
Kailash Chand Pareek Vs Shri Gopal Lal
Rajasthan High Court · (2014) 2 WLN 271
Civil Procedure Code, 1908 (CPC) — Section 100