High Courts21 Nov 2013Allowed
Bhupal Singh and Another Vs Jai Narayan
Rajasthan High Court · (2013) 11 RAJ CK 0116
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 9 of 100
High Courts21 Nov 2013Dismissed
Shri Girdhari and Others Vs Shri Ram Sharan and Others
Rajasthan High Court · (2014) 2 WLN 237
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Nov 2013
Deva Ram and Others Vs Mohd. Iliyas
Rajasthan High Court · (2013) 11 RAJ CK 0107
High Courts21 Nov 2013Dismissed
Bagmal Jat Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2014 Raj 40
High Courts21 Nov 2013Dismissed
Mayura Prime Estates Ltd. and Others Vs Income Tax Settlement and Others
Rajasthan High Court · (2014) 265 CTR 417
High Courts20 Nov 2013Allowed
Banwari Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 2 CDR 1094
High Courts20 Nov 2013
United India Insurance Company Ltd. Vs Sushil Kumar Sinha and Others
Rajasthan High Court · (2013) 11 RAJ CK 0155
High Courts20 Nov 2013Disposed Off
Somoti Vs Board of Revenue
Rajasthan High Court · (2014) 3 WLN 223
High Courts20 Nov 2013Disposed Off
Devendra Singh Dhilo Vs Jaipur Development Authority
Rajasthan High Court · (2014) 3 WLN 305
High Courts20 Nov 2013Dismissed
National Insurance Company Ltd. Vs Banarsi Devi and Others
Rajasthan High Court · (2013) 11 RAJ CK 0141
High Courts20 Nov 2013
M/s. Kushi Enterprises Vs Union of India and Others
Rajasthan High Court · (2013) 11 RAJ CK 0138
High Courts20 Nov 2013Dismissed
Shiv Shankar Vs Tara Chand Meena and Another
Rajasthan High Court · (2013) 11 RAJ CK 0126
High Courts20 Nov 2013Disposed Off
The Director, Central State Farm, Sardargarh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0118
High Courts20 Nov 2013
Bheru Lal Rebari Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 11 RAJ CK 0114
High Courts20 Nov 2013Disposed Off
Union of India and Others Vs Girdhari Lal Choudhary
Rajasthan High Court · (2013) 11 RAJ CK 0057
High Courts20 Nov 2013Disposed Off
Officer Incharge Agricultural Research Center Vs Industrial Tribunal and Labour Court and Another
Rajasthan High Court · (2014) 140 FLR 899
High Courts20 Nov 2013Dismissed
Nanu Ram Vs Raj. Public Service Commission and Another Jyoti Prajapati Vs State of Raj. and Another Ajay Kumar Jakhar and Another Vs Raj. Public Service Commission
Rajasthan High Court · (2013) 11 RAJ CK 0043
High Courts20 Nov 2013
Nagarpalika Mandal and Sri Dungargarh Vs Bhanwarlal
Rajasthan High Court · (2014) 1 RLW 121 : (2014) 1 WLN 442
High Courts20 Nov 2013Disposed Off
Satish Chandra Gupta Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 319