High Courts18 Nov 2013
M/s. Dwarka Das Agarwal Vs Commissioner (Appeals)-I, Central Excise and Others
Rajasthan High Court · (2013) 11 RAJ CK 0046
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 11 of 100
High Courts18 Nov 2013Dismissed
Nfluence Enterprises India Pvt. Ltd. Vs Ld. Addi. District Judge and Others
Rajasthan High Court · (2013) 11 RAJ CK 0045
High Courts18 Nov 2013Dismissed
Smt. Bhagwani Vs Ganpat Lal Kumawat (dead) through L.Rs.
Rajasthan High Court · (2014) 2 WLN 241
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h)
High Courts18 Nov 2013Dismissed
Shravan Lal Vs Puranmal and Another
Rajasthan High Court · (2013) 11 RAJ CK 0039
High Courts18 Nov 2013
Nathulal Gurjar Vs Union of India
Rajasthan High Court · (2014) 3 CDR 1418 : (2014) 2 RLW 1642
Army Act, 1950 — Section 2, 10, 11, 13, 14, 15, 18Territorial Army Act, 1948 — Section 9(1)Armed Forces Tribunal Act, 2007 — Section 3(o), 3(o)(ii)
High Courts14 Nov 2013Disposed Off
Twincle @ Babi Vs Purshottam
Rajasthan High Court · (2014) 2 WLN 289
High Courts14 Nov 2013Disposed Off
Vikash Samiti Goner Road Vs State of Raj. and Others
Rajasthan High Court · (2013) 11 RAJ CK 0151
High Courts14 Nov 2013Disposed Off
Yash Dev Jain Vs State
Rajasthan High Court · (2013) 11 RAJ CK 0109
High Courts14 Nov 2013Allowed
Dilip Singh and Others Vs State of Raj. and Another
Rajasthan High Court · (2013) 11 RAJ CK 0100
High Courts14 Nov 2013Allowed
Dinesh Jangid Vs State of Raj. and Another
Rajasthan High Court · (2013) 11 RAJ CK 0086
High Courts14 Nov 2013Allowed
Shiv Raj Sharma Vs State of Raj. and Another
Rajasthan High Court · (2013) 11 RAJ CK 0036
High Courts14 Nov 2013Disposed Off
Swati Sharma Vs State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1770
High Courts13 Nov 2013Dismissed
Suresh Chandra Mathur Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0169
High Courts13 Nov 2013
Amra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0168
High Courts13 Nov 2013Partly Allowed
Dewan Syed Aley Rasool Ali Khan Vs Altaf Hussain and Others Abdul Kalam and Another Vs District and Sessions Judge, Ajmer and Others
Rajasthan High Court · (2014) 3 RLW 2042 : (2014) 3 WLN 225
High Courts13 Nov 2013Dismissed
Hanuman Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 239
High Courts13 Nov 2013Dismissed
Urban Improvement Trust, Jodhpur (Now J.D.A.) Vs Kailash Chand Modi and Another
Rajasthan High Court · (2013) 11 RAJ CK 0115
High Courts13 Nov 2013Dismissed
M/s. Ansari Builders Vs Union of India and Others
Rajasthan High Court · (2014) 1 WLN 386
High Courts13 Nov 2013Dismissed
Mst. Rekha Devi and Others Vs Mst. Santra and Others
Rajasthan High Court · (2013) 11 RAJ CK 0092
High Courts13 Nov 2013Dismissed
Jai Devi Pandey Vs Ramgopal Saini and Others
Rajasthan High Court · (2014) 3 WLN 97