High Courts19 Nov 2013Disposed Off
Trilok Chand Agarwal Vs State
Rajasthan High Court · (2014) 3 WLN 143
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 10 of 100
High Courts19 Nov 2013Disposed Off
Bal Vikas Pariyojna Adhikari, Dungarpur and Another Vs The Labour Court and Another
Rajasthan High Court · (2013) 11 RAJ CK 0171
High Courts19 Nov 2013Dismissed
Marwar Tourist Driver Welfar Association Vs District Election Officer, Jodhpur and Another
Rajasthan High Court · (2014) 2 WLN 252
High Courts19 Nov 2013Dismissed
Govardhan Lal Gari Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0135
Rajasthan Panchayati Raj Rules, 1996 — Rule 266
High Courts19 Nov 2013Allowed
Ratan Lal and Others Vs State and Another
Rajasthan High Court · (2013) 11 RAJ CK 0110
High Courts19 Nov 2013Dismissed
Hariom Vs Dwarka Prasad and Others
Rajasthan High Court · (2014) 2 WLN 224
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Nov 2013Allowed
Union of India Vs Jitendra Kumar Sharma (J.K. Sharma) Jitendra Kumar Sharma Vs The Union of India and Others
Rajasthan High Court · (2014) 2 RLW 989 : (2014) 2 WLN 451
High Courts19 Nov 2013
Rajeshwar Singh Vs Amit Kalyan and Another
Rajasthan High Court · (2014) 2 RLW 1077
High Courts19 Nov 2013Dismissed
Rajendra Kumar Vijayvergiya Vs Mratunjaya Sanadyya
Rajasthan High Court · (2014) 3 WLN 127
High Courts18 Nov 2013Allowed
Raj. Rajya Vidyut Utpadan Nigam Ltd. Vs Manglam Cement Ltd.
Rajasthan High Court · AIR 2014 Raj 1 : (2014) 3 RLW 2327
High Courts18 Nov 2013
Assistant Engineer, Public Health and Engineering Department Vs The Judge, Labour Court and Another
Rajasthan High Court · (2014) 1 WLN 377
High Courts18 Nov 2013Dismissed
Dr. Ashvini Moolraj Kamdar Vs Vivek Choudhary
Rajasthan High Court · (2014) 2 CDR 1082 : (2014) 3 RLW 1869 : (2014) 3 WLN 187
High Courts18 Nov 2013Dismissed
The State of Rajasthan and Another Vs Smt. Kamla Rani Jain
Rajasthan High Court · (2013) 11 RAJ CK 0083
High Courts18 Nov 2013
Bheeka Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0062
High Courts18 Nov 2013Allowed
The State of Rajasthan and Another Vs Vijay Kumar Damor and Others
Rajasthan High Court · (2013) 11 RAJ CK 0061
High Courts18 Nov 2013Dismissed
Misru Alias Misroop and Another Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2322
High Courts18 Nov 2013Dismissed
The Oriental Insurance Company Ltd. Vs Jagdish Prasad Karadia and Others
Rajasthan High Court · (2013) 11 RAJ CK 0058