High Courts13 Nov 2013Dismissed
M/s. Luggage Point Vs Smt. Kamla Devi and Others
Rajasthan High Court · (2013) 11 RAJ CK 0064
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 12 of 100
High Courts13 Nov 2013Dismissed
Om Prakash Goyal Vs Smt. Meena Mathur and Others
Rajasthan High Court · (2013) 11 RAJ CK 0063
High Courts12 Nov 2013Allowed
Hari Singh Yadav Vs The Chairman-Cum-Managing Director
Rajasthan High Court · (2014) 3 WLN 151
High Courts12 Nov 2013Allowed
Chandar Prakash Gunawat Vs State of Raj.
Rajasthan High Court · (2014) 2 CDR 1116 : (2014) 2 RLW 1730
High Courts12 Nov 2013Allowed
Salman Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 403
High Courts12 Nov 2013Disposed Off
Ladulal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0129
High Courts12 Nov 2013Allowed
M/s. Mahendra Singh and Co. Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 2 ARBLR 301 : (2014) 1 CDR 367 : (2014) 1 RLW 514
High Courts12 Nov 2013Dismissed
Devi Lal Meena Vs Civil Judge (S.D.) and Others
Rajasthan High Court · (2014) 1 WLN 509
High Courts12 Nov 2013Dismissed
Jambu Kumar Jain Vs Kailash Chand Jain
Rajasthan High Court · (2014) 3 WLN 178
High Courts11 Nov 2013Allowed
R.S.R.T.C. Vs Haridwarilal Sharma
Rajasthan High Court · (2014) 3 WLN 52
High Courts11 Nov 2013
Unique Artage Vs Union of India and Others
Rajasthan High Court · (2014) 267 CTR 456 : (2014) 360 ITR 467
High Courts11 Nov 2013
Nand Lal Saraswat Vs Managing Committee, Bhopalwala Arya Senior Secondary School and Others
Rajasthan High Court · (2014) LabIC 253
High Courts11 Nov 2013
Gyanchand Loonkar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 WLN 222
High Courts11 Nov 2013Dismissed
Pukha Ram Parihar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0041
High Courts11 Nov 2013
Harirai Singhani Vs Shri Hari Ram Chandnani
Rajasthan High Court · (2014) 2 WLN 215
High Courts11 Nov 2013Dismissed
Shanker Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 235
High Courts11 Nov 2013Dismissed
Rafiq Ahmed Vs Jaipur Vidhyut Vitaran Nigam Limited
Rajasthan High Court · (2014) 3 WLN 149