High Courts23 Nov 2013Dismissed
Krishan Kant and Others Vs Dilip Kumar and Others
Rajasthan High Court · AIR 2014 Raj 27 : (2014) 3 RLW 2232
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 8 of 100
High Courts23 Nov 2013Dismissed
Vaidahi Chetna Samiti Vs The Additional District Judge and Others
Rajasthan High Court · (2013) 11 RAJ CK 0037
High Courts22 Nov 2013Dismissed
Mahamantri,Food Industries Employees Union Vs Labour Court and Industrial Tribunal Ajmer
Rajasthan High Court · (2013) 142 FLR 125 : (2014) 2 RLW 994
High Courts22 Nov 2013Dismissed
Managing Director, Pali Central Cooperative Bank Ltd. Vs Labour Court, Jodhpur and Another
Rajasthan High Court · (2013) 11 RAJ CK 0158
High Courts22 Nov 2013Dismissed
Managing Committee Bal Vidyalaya and Another Vs The Rajasthan Non Government Education Tribunal and Others
Rajasthan High Court · (2013) 11 RAJ CK 0153
High Courts22 Nov 2013
Commissioner of Central Excise Vs SNL Industries P. Ltd.
Rajasthan High Court · (2014) 28 GSTR 36
High Courts22 Nov 2013Dismissed
Mahant Bhagwati Prasad and Others Vs Additional District and Sessions Judge (Fast Track) No. 5 and Others
Rajasthan High Court · (2013) 11 RAJ CK 0128
High Courts22 Nov 2013Dismissed
Mahaveer Prasad Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0127
High Courts22 Nov 2013Dismissed
Than Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0123
High Courts22 Nov 2013
Commissioner of Income Tax Vs Jugal Kishore Dangayach
Rajasthan High Court · (2014) 265 CTR 215
High Courts22 Nov 2013Disposed Off
State of Rajasthan and Another Vs Smt. Savita and Another
Rajasthan High Court · (2013) 11 RAJ CK 0080
High Courts22 Nov 2013Dismissed
Kana Ram Vs Commissioner, Workmen's Compensation Act, 1923 and Another
Rajasthan High Court · (2013) 11 RAJ CK 0035
High Courts22 Nov 2013Dismissed
Rajendra Prasad Mangal Vs The ADJ No. 1, Beawar
Rajasthan High Court · (2014) 2 WLN 483
High Courts21 Nov 2013Dismissed
The New India Assurance Company Ltd. Vs Sabana Bano and Others
Rajasthan High Court · (2013) 11 RAJ CK 0152
High Courts21 Nov 2013Dismissed
ITI Ltd. and Others Vs Moolchand Dadhich and Another
Rajasthan High Court · (2013) 11 RAJ CK 0140
High Courts21 Nov 2013Disposed Off
Mohan Lal Vs Shri Krishna Kumar and Others
Rajasthan High Court · (2014) 1 CDR 445 : (2014) 1 RLW 791