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Rajasthan High Court judgments, 2013

1,982 judgments · page 5 of 100

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High Courts04 Dec 2013

Commissioner of Income Tax Vs Vinayak Plasto Chem. (P) Ltd.

Rajasthan High Court · (2014) 264 CTR 313 : (2014) 363 ITR 596 : (2014) 221 TAXMAN 439

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High Courts04 Dec 2013

Assistant Commissioner, Circle 'C' Udaipur Vs Telco Construction and Equipment Co. Ltd.

Rajasthan High Court · (2014) 43 GST 198

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High Courts04 Dec 2013

Minakshi Patrick and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2014) CriLJ 1555

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High Courts04 Dec 2013Dismissed

Kundan Prasad Vs The Board of Revenue for Rajasthan

Rajasthan High Court · (2014) 2 WLN 250

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High Courts04 Dec 2013

Panchu Ram Vs State of Rajasthan

Rajasthan High Court · (2014) 2 RLW 1716

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High Courts04 Dec 2013

Commissioner of Central Excise Vs K.K. Metals P. Ltd.

Rajasthan High Court · (2014) 27 GSTR 457

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High Courts03 Dec 2013Dismissed

United India Insurance Co. Ltd. Vs Puran Mal and Others

Rajasthan High Court · (2014) 3 ACC 261 : (2014) 3 RCR(Civil) 792 : (2014) 1 RLW 693

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High Courts03 Dec 2013

United India Insurance Co. Ltd. Vs Smt. Hudi and Others

Rajasthan High Court · (2014) 1 RLW 656

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High Courts03 Dec 2013Dismissed

M/s. Associated Minerals Company Vs Raj. State Minerals Development Corporation Ltd.

Rajasthan High Court · (2013) 12 RAJ CK 0071

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High Courts03 Dec 2013Dismissed

Raju and Others Vs Ramotar Bhardwaj

Rajasthan High Court · (2013) 12 RAJ CK 0069

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High Courts03 Dec 2013Partly Allowed

Madhusudan Kalavatiya (Sharma) Vs Kishna Ram and Others

Rajasthan High Court · (2014) 3 ACC 240

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High Courts03 Dec 2013Partly Allowed

Ram Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (2014) 1 RLW 621

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High Courts03 Dec 2013Allowed

Narain Lal Atal Vs The Addl. District Judge No. 1

Rajasthan High Court · (2014) 2 WLN 233

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High Courts03 Dec 2013

Assistant Commercial Taxes Officer Vs Kanta Prasad Sharma

Rajasthan High Court · (2014) 43 GST 194 : (2014) 70 VST 244

Rajasthan Sales Tax Act, 1994 — Section 86
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High Courts02 Dec 2013Dismissed

Shriram General Insurance Co. Ltd. Vs Smt. Mukesh Kanwar and Others

Rajasthan High Court · (2014) 1 RLW 503

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High Courts02 Dec 2013

Bhanwarlal Vs State of Rajasthan

Rajasthan High Court · (2014) 1 RLW 623

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High Courts02 Dec 2013Dismissed

Jarnel Singh and Another Vs Kailashchand and Others

Rajasthan High Court · (2013) 12 RAJ CK 0031

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High Courts02 Dec 2013Dismissed

Ramu Vs Daulat Motiyani

Rajasthan High Court · (2014) 2 WLN 320

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High Courts29 Nov 2013Dismissed

Rajkumar Saini Vs The District Judge, Jhunjhunu and Others

Rajasthan High Court · (2013) 11 RAJ CK 0157

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High Courts29 Nov 2013Dismissed

Parsadi Vs Ramley

Rajasthan High Court · (2014) 3 WLN 306

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