COURT ARCHIVE

Rajasthan High Court judgments, 2010

1,349 judgments · page 8 of 68

High Courts23 Nov 2010Allowed

Manbhar Devi (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2011) 8 RCR(Criminal) 1798 : (2011) 1 RLW 695

Criminal Procedure Code, 1973 (CrPC) — Section 436, 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

High Courts22 Nov 2010Dismissed

Ajmer Vidyut Vitran Nigam Ltd. and Another Vs Ganesh Bhoomi Vikas Sansthan and Others

Rajasthan High Court · (2011) 2 RLW 996 : (2011) 1 RLW 996

Limitation Act, 1963 — Section 5Rajasthan Land Revenue Act, 1956 — Section 83

High Courts22 Nov 2010

Diksha Sharma and Vimla Sharma Vs State and Others

Rajasthan High Court · (2010) 11 RAJ CK 0171

High Courts22 Nov 2010Allowed

Smt. Ram Kumari Anwara Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 11 RAJ CK 0170

Rajasthan Service Rules, 1951 — Rule 256, 256C, 256D, 86, 86(3)

High Courts22 Nov 2010Dismissed

Om Prakash Vs The Union of India (UOI) and Others

Rajasthan High Court · (2010) 11 RAJ CK 0166

High Courts22 Nov 2010Allowed

Banwari Lal Sharma Vs Secretary, Medical and Health, Government of Rajasthan and Others

Rajasthan High Court · (2010) 11 RAJ CK 0161

Rajasthan Civil Services (Pension) Rules, 1996 — Rule 50, 89

High Courts22 Nov 2010Dismissed

Hanuman Prasad Sharma Vs Munna

Rajasthan High Court · (2010) 11 RAJ CK 0140

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts22 Nov 2010Dismissed

Ummedi Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 11 RAJ CK 0135

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

High Courts22 Nov 2010Allowed

Manoj Kumar Vs State of Rajasthan

Rajasthan High Court · (2010) 11 RAJ CK 0123

Central Excises and Salt Act, 1944 — Section 14, 19Criminal Procedure Code, 1973 (CrPC) — Section 439

High Courts22 Nov 2010

Sharmendra Singh Vs Surabhi Singh

Rajasthan High Court · (2011) 1 DMC 279

Hindu Marriage Act, 1955 — Section 9

High Courts22 Nov 2010Dismissed

Tejveer Singh and Another Vs Rajasthan Housing Board Krishan Lal Ninaniya Vs The State of Rajasthan and Others

Rajasthan High Court · (2010) 11 RAJ CK 0109

High Courts22 Nov 2010Dismissed

Assistant Commercial Taxes Officer Vs Aasab

Rajasthan High Court · (2010) 11 RAJ CK 0100

Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)

High Courts22 Nov 2010Dismissed

Assistant Commercial Taxes Officer Vs Arvind Kumar

Rajasthan High Court · (2010) 11 RAJ CK 0099

Rajasthan Sales Tax Act, 1994 — Section 78(10A)

High Courts22 Nov 2010Allowed

Deepti Patidar Bohara Vs Yogesh Kumar Patidar

Rajasthan High Court · (2010) 11 RAJ CK 0079

Civil Procedure Code, 1908 (CPC) — Section 24

High Courts22 Nov 2010

Smt. Pushpawanti Johar Vs Rajasthan Agricultural University and Others

Rajasthan High Court · (2010) 11 RAJ CK 0055

High Courts22 Nov 2010Dismissed

Shri Bhanwar Lal Agarwal Vs The State of Rajasthan and Another

Rajasthan High Court · (2010) 11 RAJ CK 0052

Penal Code, 1860 (IPC) — Section 120B, 420, 465, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Rajasthan Civil Services (Pension) Rules, 1996 — Rule 6, 6(1), 6(2)

High Courts22 Nov 2010

Smt. Ram Dulari Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 11 RAJ CK 0040

Rajasthan Service Rules, 1951 — Rule 228, 229, 244, 244(1)

High Courts22 Nov 2010Allowed

Smt. Rinku @ Reena Agrawal Vs Deepak Agrawal

Rajasthan High Court · (2010) 11 RAJ CK 0005

Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12

High Courts20 Nov 2010Dismissed

Madan Lal Vs Board of Revenue and Others

Rajasthan High Court · (2011) 3 RLW 2021

Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 224, 63, 63(1), 63(1)(i)

High Courts20 Nov 2010Dismissed

Commissioner of Income Tax Vs Manish Ajmera

Rajasthan High Court · (2011) 238 CTR 469

Limitation Act, 1963 — Section 5