High Courts04 Jan 2010Dismissed
P. S. Sham Vs State of Rajasthan
Rajasthan High Court · (2011) 2 Crimes 233
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 68 of 68
High Courts04 Jan 2010Dismissed
Kumari Neetu Surya Vs Gyan Chand
Rajasthan High Court · (2010) 1 WLN 552
Hindu Marriage Act, 1955 — Section 12
High Courts04 Jan 2010Dismissed
Madan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 01 RAJ CK 0077
Rajasthan Police Subordinate Service Rules, 1989 — Rule 26
High Courts04 Jan 2010Dismissed
B.L. Rathi Vs Rajasthan Agriculture University and Others
Rajasthan High Court · (2010) 1 WLN 249
High Courts04 Jan 2010
Ranjeet Singh Vs Managing Director, Sri Ganganagar Kendriya Sahakari Bank Ltd. and Others
Rajasthan High Court · (2010) 01 RAJ CK 0068
High Courts04 Jan 2010
Rajendra Singh Vs Labour Court and Another
Rajasthan High Court · (2010) 01 RAJ CK 0065
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Jan 2010Dismissed
Bhopa Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RCR(Criminal) 434 : (2010) 2 WLN 340
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jan 2010
Shiv Ram Meena Vs State of Raj. and Others
Rajasthan High Court · (2010) 1 WLN 268
Railway Property (Unlawful Possession) Act, 1966 — Section 12, 3
High Courts04 Jan 2010
Kashi Purohit and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 217
Commissions of Inquiry Act, 1952 — Section 3