High Courts13 Jan 2010Allowed
Deelip Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 500
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 254Evidence Act, 1872 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 66 of 68
High Courts13 Jan 2010Allowed
Hira Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 WLN 178
Constitution of India, 1950 — Article 14, 16Work Charge Service Rules, 1964 — Rule 3
High Courts12 Jan 2010Dismissed
Rajasthan State Seed Organic Production Certification Agency Vs Dr. G.D. Harsh and Others
Rajasthan High Court · (2010) 1 RLW 809 : (2010) 1 WLN 641
Rajasthan State Seed Certification Agency Rules, 1976 — Rule 21, 33
High Courts12 Jan 2010Dismissed
The State of Rajasthan Vs Kayamdeen and Others
Rajasthan High Court · (2010) 3 RLW 2766
Penal Code, 1860 (IPC) — Section 302, 313, 34, 404
High Courts12 Jan 2010
Jaswant Singh and Others etc. Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1669 : (2010) 3 RLW 2359
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts11 Jan 2010Dismissed
Madan Lal Sen Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 01 RAJ CK 0071
High Courts11 Jan 2010Dismissed
Chema Ram Vs State of Raj. and Others
Rajasthan High Court · (2010) 01 RAJ CK 0053
High Courts11 Jan 2010Allowed
Vijay Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 254
High Courts11 Jan 2010
Mukta Malhotra Vs Sheela Nagorao Gajbhiye
Rajasthan High Court · (2010) 4 BC 395 : (2010) 2 Crimes 809 : (2010) 1 WLN 499
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jan 2010Dismissed
Jaipur Development Authority Vs Lala Ram and Others
Rajasthan High Court · (2010) 3 RLW 2823
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Jaipur Development Authority Act, 1982 — Section 83(A)
High Courts11 Jan 2010Allowed
Shiv Shanker Sharma Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd.
Rajasthan High Court · (2010) 01 RAJ CK 0010
Constitution of India, 1950 — Article 14, 16
High Courts11 Jan 2010Dismissed
Sompal Singh Vs State Farm Corporation of India Ltd. and Another
Rajasthan High Court · (2010) 01 RAJ CK 0006
High Courts08 Jan 2010
In Re: Jaipur Spg. and Wvg. Mills Ltd. (In Liquidation)
Rajasthan High Court · (2010) 102 SCL 127
Companies (Court) Rules, 1959 — Rule 147, 148, 159, 163, 167Companies Act, 1956 — Section 391, 454, 466, 535, 543
High Courts08 Jan 2010Dismissed
Prakash Narain Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 1 WLN 462
High Courts08 Jan 2010Dismissed
Shri Balaji Marble Mines Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 715 : (2010) 2 WLN 141
Constitution of India, 1950 — Article 226
High Courts08 Jan 2010Allowed
Mahendra Kumar and Others Vs State
Rajasthan High Court · (2010) 01 RAJ CK 0048
Penal Code, 1860 (IPC) — Section 302, 307, 313, 323, 34
High Courts08 Jan 2010Allowed
Smt. Shakuntla Devi Vs Ashok Kumar and Another
Rajasthan High Court · (2010) 1 WLN 477
High Courts07 Jan 2010Dismissed
Jain Vishva Bharti Institute Vs District Judge and Others
Rajasthan High Court · (2010) 1 RLW 895 : (2010) 2 WLN 133
Arbitration and Conciliation Act, 1996 — Section 10, 11, 16, 34, 37Constitution of India, 1950 — Article 136, 226, 227University Grants Commission Act, 1956 — Section 3
High Courts07 Jan 2010Allowed
Rama Khan Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 1 RLW 772 : (2010) 3 SLR 271 : (2010) 2 WLN 91
Central Reserve Police Force Act, 1949 — Section 10, 11, 16, 9
High Courts07 Jan 2010Dismissed
The State of Rajasthan Vs Misariya and Others
Rajasthan High Court · (2010) 01 RAJ CK 0069
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307