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Rajasthan High Court judgments, 2010

1,349 judgments · page 64 of 68

High Courts21 Jan 2010Dismissed

State of Rajasthan Vs Gangasahay and Others

Rajasthan High Court · (2010) 2 RLW 1180 : (2010) 1 WLN 513

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
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High Courts21 Jan 2010Dismissed

State Vs Balwant Singh and Others

Rajasthan High Court · (2010) CriLJ 1614 : (2010) 4 Crimes 131 : (2010) 2 RLW 1089 : (2010) 2 WLN 337

Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34
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High Courts21 Jan 2010Allowed

Atar Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 125 FLR 868 : (2010) 1 WLN 434

Constitution of India, 1950 — Article 20(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17, 23, 30, 54
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High Courts19 Jan 2010Allowed

Suraj Mal Vs State

Rajasthan High Court · (2010) CriLJ 1583 : (2010) 1 WLN 550

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 67Penal Code, 1860 (IPC) — Section 324, 326
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