High Courts02 Feb 2010Allowed
Om Prakash Sharma Vs RSRTC and Others
Rajasthan High Court · (2010) 1 WLN 627
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 63 of 68
High Courts02 Feb 2010
Shiv Bhagwan Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 4 RLW 3015
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(5), 57Penal Code, 1860 (IPC) — Section 302, 34, 397Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4)
High Courts01 Feb 2010Dismissed
Rajasthan Public Service Commission Vs Rekha Soni and Another
Rajasthan High Court · (2010) 2 WLN 74
High Courts01 Feb 2010Dismissed
Jagdish Prasad Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 631
Constitution of India, 1950 — Article 243K, 243ORajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80Rajasthan Panchayati Raj Act, 1994 — Section 117
High Courts01 Feb 2010Dismissed
The Oriental Insurance Company Vs Smt. Sulochana and Others
Rajasthan High Court · (2010) 1 WLN 407
Limitation Act, 1963 — Section 5
High Courts01 Feb 2010Dismissed
Subhash Sharma Vs Chhinna Ram and Others
Rajasthan High Court · (2010) 3 CivCC 294 : (2010) 2 RLW 1039 : (2010) 2 WLN 292
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 20 Rule 4, Order 21 Rule 100, Order 21 Rule 101Evidence Act, 1872 — Section 101, 3Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19(A)
High Courts01 Feb 2010Dismissed
Lalit Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0040
Constitution of India, 1950 — Article 226, 243ORajasthan Panchayati Raj (Election) Rules, 1994 — Rule 29, 80, 81
High Courts01 Feb 2010Dismissed
Smt. Seema Sharma and Rekha Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 1 WLN 520
Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998 — Rule 23
High Courts29 Jan 2010
Rakesh Bhatia Vs Sudhir Kumar Methi
Rajasthan High Court · (2010) 1 WLN 634
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jan 2010
Gautam Vs State of Rajasthan
Rajasthan High Court · (2010) 1 WLN 502
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 303, 304
High Courts28 Jan 2010
Ghisa Ram Saini Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 527
Constitution of India, 1950 — Article 226, 226(3), 243O, 324, 329Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80Rajasthan Panchayati Raj Act, 1994 — Section 117
High Courts27 Jan 2010
Bhanwar Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 172
High Courts27 Jan 2010Dismissed
Ali Mohd. Abdul Mazid Vs C.T.O.
Rajasthan High Court · (2010) 2 RLW 1133
Rajasthan Sales Tax Act, 1994 — Section 30
High Courts27 Jan 2010Allowed
Durga (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 1925
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Jan 2010
State Vs Chhotu Ram
Rajasthan High Court · (2011) 8 RCR(Criminal) 221 : (2011) 3 RLW 2688
Penal Code, 1860 (IPC) — Section 376
High Courts22 Jan 2010
State Vs Chandra @ Chander Bhan and Others
Rajasthan High Court · (2011) 8 RCR(Criminal) 169 : (2011) 3 RLW 2681
Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts22 Jan 2010Dismissed
C.T.O. Vs D.N. Steels
Rajasthan High Court · (2010) 2 WLN 309
Rajasthan Sales Tax Act, 1994 — Section 40
High Courts22 Jan 2010Allowed
Jeeta @ Jitendra Vs State
Rajasthan High Court · (2010) 3 RCR(Criminal) 608 : (2010) 3 RLW 2237
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 224, 225, 307, 332, 353
High Courts22 Jan 2010Dismissed
Premvada Kachhwaha and Others Vs Shankar Lal Devasi
Rajasthan High Court · (2010) 1 WLN 243
Civil Procedure Code, 1908 (CPC) — Section 144