High Courts19 Jan 2010Allowed
Gopal Vs State
Rajasthan High Court · (2010) 01 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 65 of 68
High Courts19 Jan 2010Dismissed
Dinesh Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 511
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts19 Jan 2010Allowed
Shyam Sunder Gupta Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 610
High Courts19 Jan 2010Allowed
Smt. Pramila Kumari Sharma Vs Shri Narayan Sharma
Rajasthan High Court · (2010) 1 WLN 245
Hindu Marriage Act, 1955 — Section 13
High Courts19 Jan 2010Dismissed
Punjab National Bank Vs Anil Kumar Jain
Rajasthan High Court · (2011) 2 LLJ 805
Constitution of India, 1950 — Article 14, 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 77Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts18 Jan 2010Allowed
Madan Lal Vs The State of Rajasthan
Rajasthan High Court · (2010) 01 RAJ CK 0099
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 363, 364
High Courts18 Jan 2010
Ratiram Vs Devi Charan and Another
Rajasthan High Court · AIR 2010 Raj 134
General Clauses Act, 1897 — Section 14(2)Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(1)
High Courts18 Jan 2010Dismissed
Harjeet Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 01 RAJ CK 0081
Rajasthan Colonisation Act, 1954 — Section 13A
High Courts18 Jan 2010Allowed
Hem Raj Bhavsar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 530
High Courts18 Jan 2010Allowed
Satya Narayan and Others Vs State of Raj. and Others Purkha Ram and Others Vs UOI and Others
Rajasthan High Court · (2010) 01 RAJ CK 0062
High Courts18 Jan 2010Allowed
Jai Singh Punia Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1725 : (2010) 7 RCR(Criminal) 1067 : (2010) 2 RLW 1085
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 190, 397, 482Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 467
High Courts18 Jan 2010Dismissed
A.C.T.O. (Flying Squad) Vs C.D. Motors
Rajasthan High Court · (2010) 2 RLW 1664 : (2010) 2 WLN 280
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 78
High Courts18 Jan 2010
Pooja Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 509
High Courts18 Jan 2010Dismissed
Smt. Rajani Sahai Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 525
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Jan 2010Dismissed
Commissioner of Central Excise Vs ANS Construction Ltd.
Rajasthan High Court · (2010) 27 STT 211
Finance Act, 1994 — Section 65, 65(24)Transfer of Property Act, 1882 — Section 3
High Courts14 Jan 2010Allowed
Alcobex Metals Ltd. Vs Shesha Ram and Another
Rajasthan High Court · (2010) 01 RAJ CK 0080
Industrial Disputes Act, 1947 — Section 17B
High Courts13 Jan 2010Dismissed
Dr. [Smt.] Poonam Vs State of Ors.
Rajasthan High Court · (2010) 1 WLN 410
Constitution of India, 1950 — Article 14, 226(3)
High Courts13 Jan 2010
Shri Prahlad Gurjar Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 1 WLN 532
Constitution of India, 1950 — Article 226Passports Act, 1967 — Section 10, 12, 15, 3, 5Right to Information Act, 2005 — Section 8
High Courts13 Jan 2010Allowed
Shyopat Singh Bajigar, Om Prakash and Another, Surendra Kumar and Manohar Lal Parihar and Others Vs State and Others
Rajasthan High Court · (2010) 01 RAJ CK 0067
High Courts13 Jan 2010Dismissed
Baldeo Singh Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1343 : (2010) 2 RLW 1445
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 449, 452