High Courts04 Feb 2010Dismissed

Babu Lal Vs Bhoma Ram and Others

Rajasthan High Court · (2011) 8 RCR(Criminal) 2961 : (2010) 4 RLW 3300

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 147, 149, 323, 341, 382
High Courts03 Feb 2010

Mohan Lal Vs State of Rajasthan

Rajasthan High Court · (2010) 1 WLN 308

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts02 Feb 2010Dismissed

Vinod Vs Smt. Sangeeta

Rajasthan High Court · AIR 2010 Raj 68 : (2010) 4 CivCC 90 : (2010) 2 DMC 212 : (2011) 7 RCR(Criminal) 73 : (2010) 1 WLN 276

Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A