High Courts15 Feb 2010
Sukhwir Sisodia Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0080
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 60 of 68
High Courts15 Feb 2010
Smt. Rajul Jain Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0073
High Courts15 Feb 2010
Mukat Bihari Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0072
High Courts15 Feb 2010
Smt. Sundri Devi Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0063
High Courts15 Feb 2010
Smt. Chandra Kala Sharma Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0054
High Courts15 Feb 2010
Atar Singh and Others Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0041
High Courts15 Feb 2010Allowed
Mohan Swaroop Saraswat Vs The Rajasthan State Electricity Board
Rajasthan High Court · (2010) 02 RAJ CK 0037
Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 2010Allowed
Kawar Singh @ Kawriya Vs The State of Rajasthaj
Rajasthan High Court · (2010) 02 RAJ CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 376, 376(2)(f), 511
High Courts11 Feb 2010Dismissed
Shanker Puri Vs L.Rs. of Lal Puri and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 2800 : (2011) 2 RLW 1705
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 55
High Courts11 Feb 2010
Shiv Parwati Marble Vs Ajmer Vidhyut Vitaran Nigam Limited and Another
Rajasthan High Court · AIR 2010 Raj 86 : (2010) 3 CivCC 399 : (2010) 2 RLW 1418
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 135, 136, 137
High Courts11 Feb 2010Dismissed
Jagdish Chandra and Another Vs Hari Narain and Another
Rajasthan High Court · (2010) 4 CivCC 25 : (2011) 7 RCR(Criminal) 57 : (2010) 3 RLW 2794
Arbitration Act, 1940 — Section 34Negotiable Instruments Act, 1881 (NI) — Section 131Partnership Act, 1932 — Section 43, 43(1), 44
High Courts10 Feb 2010
State of Rajasthan Vs Sunder Lal and Another
Rajasthan High Court · (2010) 1 WLN 655
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Feb 2010
C.P. Joshi Vs Kalyan Singh Chouhan and Another
Rajasthan High Court · AIR 2010 Raj 100 : (2010) 4 RLW 3269
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 4, Order 7 Rule 14, Order 7 Rule 14Representation of the People Act, 1951 — Section 117, 81, 81(3), 82, 83
High Courts10 Feb 2010Dismissed
Raju @ Rajkumar Vs State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 390, 397
High Courts10 Feb 2010
Pappu @ Patwari and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34
High Courts10 Feb 2010Dismissed
Rajendra Singh Meena Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2010) 2 Crimes 808 : (2010) 1 WLN 657
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts10 Feb 2010Dismissed
State of Rajasthan and Others Vs Shankar Lal Parmar
Rajasthan High Court · (2010) 02 RAJ CK 0011
High Courts09 Feb 2010Dismissed
Ishwar Lal Khatri Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1876 : (2010) 5 RCR(Criminal) 202 : (2010) 2 RLW 1364 : (2010) 1 WLN 636
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 5, 96Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts09 Feb 2010Dismissed
Reena @ Radha Goyal (Smt.) Vs Arvind Kumar Jain
Rajasthan High Court · (2010) 3 RLW 2592
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 25
High Courts09 Feb 2010Dismissed
Shyam Sunder Soni Vs Mithu Lal
Rajasthan High Court · AIR 2010 Raj 77 : (2010) 2 RLW 1350 : (2010) 1 WLN 490
Civil Procedure Code, 1908 (CPC) — Section 151