High Courts22 Feb 2010Dismissed
Raj Kumar Singh Vs ADJ No. 3 and Others
Rajasthan High Court · (2010) 2 WLN 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 58 of 68
High Courts22 Feb 2010Dismissed
National Insurance Co. Ltd. Vs Yogesh and Others
Rajasthan High Court · (2010) 2 RLW 1884
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts22 Feb 2010
Begraj and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 02 RAJ CK 0089
High Courts22 Feb 2010Allowed
Sonaram alias Sohan Lal and Another Vs Paburam and Others
Rajasthan High Court · (2010) 2 WLN 241
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Constitution of India, 1950 — Article 227
High Courts22 Feb 2010Allowed
Tarun Mehta and Others Vs State of Raj. and Others
Rajasthan High Court · AIR 2010 Raj 106 : (2010) 3 RCR(Civil) 785 : (2010) 3 RLW 2309
Constitution of India, 1950 — Article 14, 226Negotiable Instruments Act, 1881 (NI) — Section 138Notaries Act, 1952 — Section 10, 15, 3, 4, 5
High Courts22 Feb 2010Allowed
R.F. Properties and Trading Ltd. Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 203
Civil Procedure Code, 1908 (CPC) — Section 120BConstitution of India, 1950 — Article 14, 166Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 156(1), 157
High Courts22 Feb 2010
Union of India (UOI) and Others Vs G.R. Bhaskar and Another
Rajasthan High Court · (2010) 2 WLN 218
High Courts22 Feb 2010Allowed
Shankar Lal Vs Shri Narbada Shankar and Others
Rajasthan High Court · (2010) 2 WLN 407
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7General (Civil) Rules, 1986 — Rule 67
High Courts22 Feb 2010Dismissed
Shri Jaigopal Verma alias Madhusudan Vs Shri Rajendra Singh Sacheti
Rajasthan High Court · (2010) 2 WLN 421
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10A, Order 22 Rule 4
High Courts22 Feb 2010Allowed
Ramesh Rajoria Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 SLR 786 : (2010) 2 WLN 357
Constitution of India, 1950 — Article 309Rajasthan Civil Services (Departmental Examination) Rules, 1959 — Rule 18Rajasthan Police Subordinate Service Rules, 1989 — Rule 43(14)
High Courts22 Feb 2010Dismissed
Gopal Lal Vyas Vs State and Others
Rajasthan High Court · (2010) 2 WLN 216
High Courts22 Feb 2010Dismissed
State of Rajasthan Vs Kalya and Others
Rajasthan High Court · (2010) 2 WLN 185
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 394Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts19 Feb 2010Allowed
Arjun Lal Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0101
High Courts19 Feb 2010Allowed
Prem Narain Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 4 SLR 779
Constitution of India, 1950 — Article 309
High Courts19 Feb 2010
C.P. Singh Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2010) 02 RAJ CK 0066
High Courts19 Feb 2010
Resident Engineer, Rajasthan State Bridge and Construction Corporation Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0059
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Feb 2010Dismissed
Mota Ram Vs Smt. Krishna and Others
Rajasthan High Court · (2011) 1 RLW 17
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Feb 2010
Rajasthan State Text Book Board Vs Kajod Mal and Another
Rajasthan High Court · (2010) 126 FLR 554 : (2010) 4 LLJ 683
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts18 Feb 2010Dismissed
State of Rajasthan Vs Imran @ Onkar
Rajasthan High Court · (2010) 3 RLW 2264
Penal Code, 1860 (IPC) — Section 376, 450
High Courts18 Feb 2010Allowed
Ram Prasad Vs Prem @ Premraj and Another
Rajasthan High Court · (2010) 02 RAJ CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 341, 379