High Courts03 Mar 2010Dismissed
Gopal Bijoriwal Vs State of Rajasthan
Rajasthan High Court · (2011) 6 RCR(Criminal) 2401 : (2010) 4 RLW 3023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 337, 338
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 56 of 68
High Courts26 Feb 2010Allowed
Banshi Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 02 RAJ CK 0076
High Courts26 Feb 2010Allowed
L.Rs. of late Shri Mohan Das Vs The Addl. District Judge No. 3 and Others
Rajasthan High Court · AIR 2010 Raj 80 : (2010) 3 RLW 2394 : (2010) 2 WLN 34
Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 16, 17
High Courts26 Feb 2010Allowed
L.Rs. of Imamudin and Others Vs Additional Civil Judge (J.D.) No. 1 and Prem Kishan
Rajasthan High Court · (2010) 2 RLW 1370 : (2010) 2 WLN 43
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts26 Feb 2010Dismissed
Manmohan Machra and Another Vs University of Rajasthan and Another
Rajasthan High Court · (2010) 3 RLW 2249
High Courts26 Feb 2010
Sanwar Mal Vs The State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2033 : (2010) 2 WLN 412
Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts25 Feb 2010Dismissed
Dairy Karamchari Union and Others Vs The State and Others
Rajasthan High Court · (2011) 1 RLW 424
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 340Rajasthan Co-operative Societies Act, 1965 — Section 146, 148
High Courts25 Feb 2010Dismissed
Shafiq Mohd. and Another Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 3197 : (2011) 6 RCR(Criminal) 1210 : (2010) 4 RLW 3692
Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 3, 8Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts25 Feb 2010
Jhamri Bai Vs State of Raj
Rajasthan High Court · (2010) 2 WLN 3
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Feb 2010Dismissed
Ranjeet Das Vs The State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts25 Feb 2010
Mohammad Asgar Mugal Vs Jahuruddin Mugal and Another
Rajasthan High Court · (2010) 257 ELT 492 : (2010) 3 RCR(Civil) 627 : (2010) 3 RLW 2054
Constitution of India, 1950 — Article 227
High Courts25 Feb 2010Dismissed
Satya Narain Mathur Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (2010) 2 WLN 17
Rajasthan Service Emplyees Bord Employees Service Regulations, 1964 — Regulation 27
High Courts25 Feb 2010Allowed
New India Assurance Co. Ltd. Vs Dhanna and Others
Rajasthan High Court · (2010) 2 RLW 1336
Motor Vehicles Act, 1988 — Section 168
High Courts25 Feb 2010Allowed
Ajay @ Balya Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1587 : (2011) 1 RLW 862
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts25 Feb 2010Dismissed
Anand Mishra and Another Vs State and Others
Rajasthan High Court · (2010) 3 RLW 2737
Constitution of India, 1950 — Article 14University Grants Commission Act, 1956 — Section 2, 22(1), 22(2), 3
High Courts25 Feb 2010Allowed
Pankaj Soni Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 8 RCR(Criminal) 1884 : (2011) 1 RLW 187
Criminal Procedure Code, 1973 (CrPC) — Section 428Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Feb 2010Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Khem Chand
Rajasthan High Court · (2011) 44 VST 66
Rajasthan Sales Tax Act, 1994 — Section 78
High Courts24 Feb 2010Dismissed
Bhonri Devi and Others Vs Ram Khiladi and Others
Rajasthan High Court · (2010) 2 WLN 9
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts24 Feb 2010
Anil Kumar Soni and Others Vs Central Administrative Tribunal and Others
Rajasthan High Court · (2010) 3 RLW 2096 : (2010) 2 WLN 243
Administrative Tribunals Act, 1985 — Section 21
High Courts24 Feb 2010Dismissed
Ms. Rubina Bano Vs State and Another
Rajasthan High Court · (2010) 02 RAJ CK 0087