High Courts11 Mar 2010Dismissed
Nand Ram Vs Dhudi and Another
Rajasthan High Court · (2010) 4 RLW 3497 : (2010) 2 WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 107, 97
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 54 of 68
High Courts11 Mar 2010
Official Liquidator Vs Ravindra Kumar Saxena
Rajasthan High Court · (2011) 163 CompCas 275 : (2010) 4 RLW 2985 : (2010) 102 SCL 321
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 454, 454(1), 454(2), 454(3), 454(5)Criminal Procedure Code, 1973 (CrPC) — Section 468, 472
High Courts10 Mar 2010Allowed
National Engineering Industries Limited Vs Chhotu Ram and Another
Rajasthan High Court · (2011) 1 LLJ 160
Industrial Disputes Act, 1947 — Section 33(2)
High Courts10 Mar 2010
Dula Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0117
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts10 Mar 2010Dismissed
Union of India (UOI) and Others Vs Ranjeet Kumar and Others
Rajasthan High Court · (2010) 2 WLN 475
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 136, 227
High Courts10 Mar 2010
Union of India (UOI) and Others Vs Basta Ram Naval
Rajasthan High Court · (2010) 2 WLN 237
Constitution of India, 1950 — Article 226, 323A
High Courts10 Mar 2010Dismissed
Jai Chand Vs State and Others
Rajasthan High Court · AIR 2010 Raj 146 : (2010) 3 RLW 1955
Motor Vehicles Act, 1988 — Section 82, 83, 89
High Courts10 Mar 2010
Ramjas and Others Vs State
Rajasthan High Court · (2010) 03 RAJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts10 Mar 2010
Shiv Kumar @ Pappu and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 1962 : (2010) 2 WLN 445
Penal Code, 1860 (IPC) — Section 145, 147, 148, 149, 302Railways Act, 1989 — Section 145
High Courts10 Mar 2010Dismissed
Kiran S. Purohit Vs The Rent Tribunal and Another
Rajasthan High Court · (2010) 2 WLN 12
Registration Act, 1908 — Section 17, 49
High Courts10 Mar 2010Dismissed
Dr. Rajendra Ghiya Vs Smt. Sushila Gehlot and Another
Rajasthan High Court · (2010) 2 WLN 22
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2
High Courts10 Mar 2010Dismissed
Hafiz Basheer Ahmed and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 284
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts10 Mar 2010Dismissed
Rajasthan State Road Transport Corp. Vs S.B. Bheem
Rajasthan High Court · (2010) 4 RLW 3354 : (2010) 6 SLR 242 : (2010) 2 WLN 300
Constitution of India, 1950 — Article 226Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 57, 57A(II)
High Courts10 Mar 2010Dismissed
J.L. Mehsani Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 2 WLN 478
High Courts09 Mar 2010Dismissed
Union of India (UOI) and Others Vs Laxmi Enterprises and Another
Rajasthan High Court · (2010) 2 WLN 401
Arbitration Act, 1940 — Section 17, 30Contract Act, 1872 — Section 65Sales of Goods Act, 1930 — Section 37
High Courts09 Mar 2010Dismissed
Commercial Taxes Officer Vs Nokha Cotton Industries
Rajasthan High Court · (2010) 36 VST 468 : (2010) 2 WLN 269
Rajasthan Sales Tax Incentive Scheme, 1989 — Clause 4(C)
High Courts09 Mar 2010Dismissed
Deepa Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 RLW 3085 : (2010) 2 WLN 487
COMPANIES ACT, 1956 — Section 3, 617Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3, 4, 5A, 6, 9
High Courts09 Mar 2010
Jai Marbles Private Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 222
Constitution of India, 1950 — Article 14Rajasthan Sales Tax Act, 1954 — Section 4
High Courts09 Mar 2010Dismissed
Ram Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1318
Criminal Procedure Code, 1973 (CrPC) — Section 156, 174, 482Penal Code, 1860 (IPC) — Section 120B, 306
High Courts09 Mar 2010Allowed
Arjun Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 RLW 1334
Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 336, 504