COURT ARCHIVE

Rajasthan High Court judgments, 2010

1,349 judgments · page 53 of 68

High Courts16 Mar 2010Dismissed

Narain Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 WLN 590

Constitution of India, 1950 — Article 227Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15, 15(2), 23(2)Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 — Rule 17

High Courts15 Mar 2010Dismissed

Kuldeep Sharma Vs State and Others

Rajasthan High Court · (2010) 03 RAJ CK 0104

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 471

High Courts15 Mar 2010

Mumtaz Ali Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 03 RAJ CK 0081

High Courts15 Mar 2010Dismissed

Hari Kishan Vs State and Others

Rajasthan High Court · (2010) 2 WLN 632

Constitution of India, 1950 — Article 14Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 86Rajasthan Panchayati Raj Act, 1994 — Section 19(L)

High Courts15 Mar 2010

Quippo Construction Equipment Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 WLN 622

High Courts15 Mar 2010

Shri Krishna Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 3 RLW 2265

Constitution of India, 1950 — Article 122, 188, 212, 226, 227

High Courts15 Mar 2010Dismissed

Ram Niwas Dalmia and Others Vs DRAT and Others

Rajasthan High Court · (2010) 2 WLN 620

Debt Recovery Appellate Tribunal (Procedure) Rules, 1994 — Rule 9Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20, 21, 3, 31

High Courts12 Mar 2010

Chanda Singh (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2011) 1 RLW 206

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 328, 366, 376

High Courts12 Mar 2010

Manju @ Mansi Vs Manish Sharma

Rajasthan High Court · (2010) 2 WLN 420

Hindu Marriage Act, 1955 — Section 13B

High Courts12 Mar 2010

Shyam Kanwar Vs Ajay Pal Singh

Rajasthan High Court · (2010) 2 WLN 418

Hindu Marriage Act, 1955 — Section 13, 13B

High Courts12 Mar 2010Dismissed

Manaram Panchariya Vs The Commissioner, Commercial Taxes and Others

Rajasthan High Court · (2011) 42 VST 162

High Courts12 Mar 2010Dismissed

Ganpat Ram Poonia Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 WLN 429

Rajasthan Co-operative Societies Act, 2001 — Section 27(1)

High Courts12 Mar 2010Dismissed

Teena Dadeech and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 2 WLN 432

High Courts12 Mar 2010Dismissed

Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti

Rajasthan High Court · (2011) 331 ITR 135

Income Tax Act, 1961 — Section 12A, 12AA, 2

High Courts12 Mar 2010Dismissed

Kishna Ram Vs State of Rajasthan

Rajasthan High Court · (2010) 03 RAJ CK 0075

Penal Code, 1860 (IPC) — Section 302, 323, 341, 84

High Courts12 Mar 2010

Om Prakash and Others Vs State of Rajasthan

Rajasthan High Court · (2010) 2 WLN 379

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

High Courts12 Mar 2010Allowed

Surendra Kumar @ Geji and Another Vs State of Rajasthan

Rajasthan High Court · (2011) 8 RCR(Criminal) 3079 : (2010) 3 RLW 2256 : (2010) 2 WLN 263

Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

High Courts12 Mar 2010

Kana Ram @ Aakash Vs The State of Rajasthan

Rajasthan High Court · (2010) 2 WLN 423

Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325

High Courts12 Mar 2010Allowed

Rajasthan State Warehousing Corporation Vs Industrial Tribunal, Jaipur and another

Rajasthan High Court · (2010) 03 RAJ CK 0009

Industrial Disputes Act, 1947 — Section 10

High Courts12 Mar 2010Dismissed

Kishan Lal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 3 RLW 2843

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 320, 320(9), 482Penal Code, 1860 (IPC) — Section 307, 323, 354, 406, 436