High Courts19 Mar 2010Dismissed
Gauri Shankar Vs State
Rajasthan High Court · (2010) 4 RLW 3057
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 52 of 68
High Courts18 Mar 2010Dismissed
Jain Oil Mills Vs Hindustan Fibres and Another
Rajasthan High Court · (2010) 2 WLN 542
Negotiable Instruments Act, 1881 (NI) — Section 138, 4Probation of Offenders Act, 1958 — Section 4
High Courts18 Mar 2010Allowed
Sardar Kamaljit Singh Vs Suresh Chand
Rajasthan High Court · AIR 2010 Raj 152
Registration Act, 1908 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 53A
High Courts18 Mar 2010Allowed
K.C. Mathur Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · (2010) 03 RAJ CK 0092
High Courts18 Mar 2010Dismissed
Kalu @ Kaliya and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 484
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Mar 2010Allowed
Sub-Registrar Vs Official Liquidator
Rajasthan High Court · (2010) 102 SCL 481
Companies (Court) Rules, 1959 — Rule 177
High Courts16 Mar 2010
DCM Shriram Consolidated Ltd. Vs State and Others
Rajasthan High Court · (2010) 2 WLN 610
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 14
High Courts16 Mar 2010Dismissed
State of Rajasthan Vs Athik Mohammad
Rajasthan High Court · (2010) 2 RLW 1162 : (2010) 2 WLN 523
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts16 Mar 2010Allowed
Jaideep Singh and Others Vs Bharat Singh
Rajasthan High Court · (2010) 2 WLN 434
Registration Act, 1908 — Section 17
High Courts16 Mar 2010Dismissed
Municipal Board Vs The State of Rajasthan Babu Lal and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 03 RAJ CK 0074
Constitution of India, 1950 — Article 15Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Mar 2010Dismissed
Deepak Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 567
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Rajasthan Public Gambling Ordinance, 1949 — Section 3, 4, 5
High Courts16 Mar 2010Dismissed
Rampuriya Hotel Pvt. Ltd. Vs State and Another
Rajasthan High Court · (2010) 03 RAJ CK 0063
High Courts16 Mar 2010Allowed
Vipin @ Golu Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 569
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 379, 411
High Courts16 Mar 2010Allowed
Addl. Director (Admn.) Directorate of Mine and Geology Vs Smt. Hira Bai and Others Smt. Hira Bai and Others Vs Addl. Director (Admn.) Directorate of Mine and Geology
Rajasthan High Court · (2010) 03 RAJ CK 0049
High Courts16 Mar 2010Dismissed
Prem Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 562
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 200, 482
High Courts16 Mar 2010
B.L. Koli Vs Union of India (UOI)
Rajasthan High Court · (2010) 3 WLN 41
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 168, 169, 170Penal Code, 1860 (IPC) — Section 498A
High Courts16 Mar 2010
Farid Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1672 : (2011) 1 RLW 505
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Penal Code, 1860 (IPC) — Section 399, 402
High Courts16 Mar 2010
Badam Bai (Smt.) Vs Prabhu Dayal and Others
Rajasthan High Court · (2010) 3 RLW 2808
Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2010Dismissed
Vardhi (Smt.) Vs Narayan Lal and Others
Rajasthan High Court · AIR 2011 Raj 118 : (2011) 1 CivCC 592 : (2010) 4 RLW 3193
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 9
High Courts16 Mar 2010
State of Rajasthan Vs Harlal
Rajasthan High Court · (2011) 5 RCR(Criminal) 581 : (2011) 1 RLW 873
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Probation of Offenders Act, 1958 — Section 4