High Courts26 Mar 2010Dismissed

Hridya Narayan Singh (Dr.) Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 5 RCR(Criminal) 782 : (2010) 3 RLW 2459

Central Provinces and Berar Sales Tax Act, 1947 — Section 2Constitution of India, 1950 — Article 19(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 10, 16(1AA), 167(2), 173, 173(2)
High Courts25 Mar 2010Allowed

Ramdhan Vs State of Rajasthan

Rajasthan High Court · (2010) CriLJ 2652 : (2010) 4 Crimes 393 : (2011) 6 RCR(Criminal) 216 : (2010) 4 RLW 3613

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376
High Courts23 Mar 2010Dismissed

Arun Kumar Gupta Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 3 BC 120 : (2010) 3 CivCC 787 : (2010) 3 RCR(Civil) 684 : (2010) 3 RCR(Criminal) 564 : (2010) 2 RLW 1146

Civil Procedure Code, 1908 (CPC) — Section 20COMPANIES ACT, 1956 — Section 10FConstitution of India, 1950 — Article 226, 227, 32
High Courts23 Mar 2010Allowed

Himmat Ram Vs State of Rajasthan

Rajasthan High Court · (2010) 2 WLN 453

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 302, 34, 450