High Courts31 Mar 2010Allowed
Raj Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 3 RLW 2019
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 49 of 68
High Courts31 Mar 2010Dismissed
Hardev Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 3086 : (2011) 6 RCR(Criminal) 1100 : (2010) 3 RLW 2057
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 319Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts31 Mar 2010Allowed
Mogji Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 504
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 325
High Courts31 Mar 2010Dismissed
Mohan Lal Machiwal Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1818 : (2010) 4 RLW 3623
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts30 Mar 2010Dismissed
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Mar 2010Allowed
Sachdeva Electrics Vs Shyam Sunder Sharma
Rajasthan High Court · (2010) 4 RLW 3586
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 391, 391(1), 391(2)
High Courts30 Mar 2010
Dunga Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Mar 2010Dismissed
Jagdish Prasad Vs Board of Revenue and Others
Rajasthan High Court · (2010) 2 WLN 555
Civil Procedure Code, 1908 (CPC) — Section 10Rajasthan Land Revenue Act, 1956 — Section 188, 53, 75, 84, 88
High Courts30 Mar 2010
Chamna @ Samiya Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Mar 2010Dismissed
Ramniwas Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 2899 : (2010) 4 RLW 3624
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 439
High Courts29 Mar 2010
Buddaram Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1630 : (2011) 1 RLW 472
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts29 Mar 2010Dismissed
Sultan Singh Vs State and Others
Rajasthan High Court · (2010) 2 WLN 624
State Financial Corporations Act, 1951 — Section 32, 32G
High Courts29 Mar 2010Dismissed
Diwakar Sharma Vs Rent Tribunal Jaipur and Others
Rajasthan High Court · (2010) 2 WLN 619
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3), 21Rajasthan Rent Control Act, 2001 — Section 21, 21(3), 23
High Courts29 Mar 2010Dismissed
Raju Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0111
Penal Code, 1860 (IPC) — Section 302, 307, 324, 498A
High Courts29 Mar 2010Dismissed
Tejkaran Vs The State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 2834 : (2011) 1 RLW 489
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302, 34, 380
High Courts29 Mar 2010Allowed
Prahlad Vs State of Rajasthan
Rajasthan High Court · (2011) 1 Crimes 96
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Mar 2010
Shankar Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2372
Penal Code, 1860 (IPC) — Section 109, 302, 304, 307, 323Probation of Offenders Act, 1958 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 374
High Courts26 Mar 2010Dismissed
Ramswaroop Sharma Vs Mentor India Ltd.
Rajasthan High Court · (2010) 2 WLN 550
Arbitration and Conciliation Act, 1996 — Section 31, 9
High Courts26 Mar 2010Dismissed
Ansar Ahmed Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 561
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts26 Mar 2010
Subhash Chandra Vs State
Rajasthan High Court · (2010) 03 RAJ CK 0102
Essential Commodities Act, 1955 — Section 3, 7