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Rajasthan High Court judgments, 2010

1,349 judgments · page 47 of 68

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High Courts08 Apr 2010Allowed

Smt. Laxmi Dhoandiya and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 04 RAJ CK 0058

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High Courts08 Apr 2010Dismissed

Hukmi Chand and Others Vs Municipal Board and Others

Rajasthan High Court · (2010) 04 RAJ CK 0043

Constitution of India, 1950 — Article 226
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High Courts07 Apr 2010

Sabir Khan Vs State of Rajasthan

Rajasthan High Court · (2010) 04 RAJ CK 0091

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
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High Courts07 Apr 2010Dismissed

Karan Singh Rathore Vs The State of Rajasthan and Others

Rajasthan High Court · (2010) 04 RAJ CK 0068

Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13
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High Courts07 Apr 2010Dismissed

State of Rajasthan and Others Vs Ghanshyam Singh Saini

Rajasthan High Court · (2010) 04 RAJ CK 0066

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High Courts07 Apr 2010Dismissed

Nila Tel Khudra Vikreta Sangh Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 04 RAJ CK 0044

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High Courts07 Apr 2010

Smt. Anuradha Sharma Vs Shri Naresh Kumar Sharma

Rajasthan High Court · (2010) 2 WLN 664

Criminal Procedure Code, 1973 (CrPC) — Section 482Family Courts Act, 1984 — Section 13B, 19
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High Courts06 Apr 2010

Puran Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2010) 3 RLW 2782

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 325
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High Courts06 Apr 2010Allowed

Rajendra Kumar Vs Addl. District and Sessions Judge (Fast Track) and Others

Rajasthan High Court · (2010) 04 RAJ CK 0089

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts06 Apr 2010

Hari Singh and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (2010) 2 WLN 667

Constitution of India, 1950 — Article 14, 21, 226, 227, 309Industrial Disputes Act, 1947 — Section 25, 25B
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High Courts06 Apr 2010Dismissed

Jaipur Development Authority Vs The Appellate Tribunal, JDA and Others

Rajasthan High Court · (2010) 04 RAJ CK 0067

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High Courts06 Apr 2010

K.K. Sharma (since deceased) through his legal representatives Smt. Saroj Sharma and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 04 RAJ CK 0059

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High Courts06 Apr 2010Dismissed

Bhura Vs State of Rajasthan

Rajasthan High Court · (2010) 3 WLN 18

Penal Code, 1860 (IPC) — Section 302
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High Courts06 Apr 2010

Ayub Ahmed Vs Divisional Commissioner and Another

Rajasthan High Court · (2010) 04 RAJ CK 0036

Penal Code, 1860 (IPC) — Section 34, 420, 468Probation of Offenders Act, 1958 — Section 12, 4, 8
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High Courts05 Apr 2010

Nawab Ali Vs Estate Officer [Sub Divisional Officer] and Others

Rajasthan High Court · (2010) 3 WLN 4

Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 5, 9
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High Courts05 Apr 2010Dismissed

Bajaj Allianz General Insurance Company Ltd. Vs Devi Lal and Another

Rajasthan High Court · (2010) 3 WLN 2

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High Courts05 Apr 2010Allowed

Nar Singh Vs State and Others

Rajasthan High Court · (2010) 3 WLN 16

Penal Code, 1860 (IPC) — Section 148, 149, 427, 436, 452
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High Courts05 Apr 2010

Bajrang Lal Sharma and Another Vs State and Others

Rajasthan High Court · (2010) 04 RAJ CK 0103

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High Courts05 Apr 2010Dismissed

Pratap Singh Vs Board of Revenue

Rajasthan High Court · (2010) 3 WLN 1

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High Courts05 Apr 2010

Manohar Vs Suresh Tekchandani and Another

Rajasthan High Court · (2010) 3 WLN 5

Civil Procedure Code, 1908 (CPC) — Section 151Guardians and Wards Act, 1890 — Section 7
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