High Courts15 Apr 2010Dismissed

Chandra Prakash Vs State of Rajasthan

Rajasthan High Court · (2010) 04 RAJ CK 0056

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 323
High Courts12 Apr 2010Dismissed

R.S.E.B. Vs Moolchand and Others

Rajasthan High Court · (2010) 2 WLN 663

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(W), Order 47 Rule 1Land Acquisition Act, 1898 — Section 23(1)A