High Courts21 Apr 2010Dismissed
Nirmala Devi and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 3 RLW 2758 : (2010) 2 WLN 659
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 44 of 68
High Courts21 Apr 2010Allowed
Vinod Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 447
High Courts21 Apr 2010Dismissed
Anil Kumar @ Iqbal @ Shyam Sunder and Kapil Madan Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0052
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 489B, 489C
High Courts21 Apr 2010Dismissed
Matunda Gram Sewa Sahkari Samiti Ltd. Vs Ramnarayan and Another
Rajasthan High Court · (2010) 04 RAJ CK 0045
Constitution of India, 1950 — Article 12, 226
High Courts21 Apr 2010Dismissed
Goverdhan Lal Gayari Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 04 RAJ CK 0026
Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2010
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 65
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 433Essential Commodities Act, 1955 — Section 16, 3, 7, 9
High Courts20 Apr 2010
Vimla Devi (Smt.) Vs The Ld. Additional District Judge No. 6 and Others
Rajasthan High Court · (2010) 2 RLW 1669
High Courts20 Apr 2010Allowed
Smt. Sadhana Vs JDA and Another
Rajasthan High Court · (2010) 04 RAJ CK 0035
Rajasthan Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 4
High Courts20 Apr 2010Dismissed
Himmat Singh and Others Vs State and Another
Rajasthan High Court · (2010) 04 RAJ CK 0030
High Courts20 Apr 2010
Dr. K.C. Gupta Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0017
High Courts20 Apr 2010Allowed
State of Rajasthan and Others Vs Mahendra Pratap, Vijay Kumar and Another, Balraj Gera and Another and Smt. Neelam Tusli Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0015
Constitution of India, 1950 — Article 14, 356
High Courts20 Apr 2010
Damodar Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1642 : (2011) 1 RLW 899
Criminal Procedure Code, 1973 (CrPC) — Section 313, 433Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13(7)Prevention of Food Adulteration Act, 1954 — Section 13, 16, 16(1), 3, 7
High Courts20 Apr 2010
Miraj Tradecom Pvt. Ltd. Vs None
Rajasthan High Court · (2010) 04 RAJ CK 0005
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Apr 2010
Ramjas Vs State
Rajasthan High Court · (2010) 04 RAJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts19 Apr 2010Dismissed
Jeevi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 RLW 3580
Rajasthan (Recruitment of Dependent of Government Servant Dying while in Service) (Amendment) Rules, 1996 — Rule 5(2)
High Courts16 Apr 2010Dismissed
Vikas Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2840
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 415, 420
High Courts16 Apr 2010Dismissed
Smt. Kamla Kumari, Jagdish Rai Kasniya and Shyam Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 416
Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13
High Courts16 Apr 2010Allowed
Smt. Gopi Shukla Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0057
High Courts16 Apr 2010Allowed
Smt. Kamlesh Sankhla Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0053
High Courts16 Apr 2010Allowed
Roop Narain Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0034