High Courts03 May 2010Allowed
Jujaram Vs Union of India (UOI)
Rajasthan High Court · (2010) 05 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 42 of 68
High Courts03 May 2010Dismissed
Prakash Chandra Nahar and Another Vs Subodh Kumar
Rajasthan High Court · (2010) 05 RAJ CK 0030
High Courts03 May 2010Dismissed
Sulzer Processors Pvt. Ltd. Vs The Commissioner of Central Excise and Another
Rajasthan High Court · (2010) 4 RLW 3304
Central Excises and Salt Act, 1944 — Section 35GIndustries (Development and Regulation) Act, 1951 — Section 11B, 29B
High Courts03 May 2010Allowed
Chuki Devi (Smt.) and Others Vs Laxminarayan
Rajasthan High Court · (2011) 1 RLW 952
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 12, Order 5 Rule 17, Order 9 Rule 13
High Courts29 Apr 2010
Ghanshyam Das Vs Shri Nandkishore
Rajasthan High Court · (2010) 3 WLN 40
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3), 151
High Courts29 Apr 2010Dismissed
Chandra Prakash Arora Vs Dr. Sharif-ul-haq and Others
Rajasthan High Court · (2010) 2 WLN 640
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 1(3), 32(3)Rajasthan Rent Control Act, 2001 — Section 1(2), 32
High Courts29 Apr 2010Dismissed
Rupa Ram and Roopa Ram Vs The State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0111
Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Apr 2010Allowed
Ramdeen Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0032
High Courts29 Apr 2010Dismissed
Jagdish Chandra Vs Rent Tribunal and Another
Rajasthan High Court · (2010) 3 RLW 2452
Rajasthan Rent Control Act, 2001 — Section 9(j)
High Courts29 Apr 2010Dismissed
Smt. Radha Devi Vs State of Raj. and Others
Rajasthan High Court · (2010) 04 RAJ CK 0003
High Courts28 Apr 2010Dismissed
Ummed Ali Vs Shankar Lal and Another
Rajasthan High Court · (2010) 3 RLW 2752
Rajasthan Rent Control Act, 2001 — Section 23, 24
High Courts28 Apr 2010Dismissed
Chief Depot Manager, RSRTC and Another Vs Rajesh Bai and Others
Rajasthan High Court · (2010) 2 WLN 641
Motor Vehicles Act, 1988 — Section 163(A)
High Courts28 Apr 2010Dismissed
Tiger Continental Wildlife Resorts Lts. and Another Vs Dinesh Agarwal and Others
Rajasthan High Court · (2010) 2 WLN 643
Arbitration and Conciliation Act, 1996 — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Apr 2010
Koja Ram Vs The State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 611
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43
High Courts26 Apr 2010
Triloki Nath Vs Union of India (UOI)
Rajasthan High Court · (2010) 04 RAJ CK 0115
Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts26 Apr 2010Allowed
Kojaram Vs The State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0077
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43
High Courts26 Apr 2010Dismissed
Om Prakash and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2199
COMPANIES ACT, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 357, 360, 374, 384, 389Penal Code, 1860 (IPC) — Section 148, 149, 307, 308, 323
High Courts26 Apr 2010Dismissed
Ajay Kumar Nigam Vs Rashmi Nigam
Rajasthan High Court · (2011) 8 RCR(Criminal) 1588 : (2011) 1 RLW 863
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Apr 2010Dismissed
Rajasthan State Road Transport Corporation Vs Mr. Alexis Sonier and Another
Rajasthan High Court · (2010) 4 RLW 3217
Evidence Act, 1872 — Section 84Motor Vehicles Act, 1988 — Section 140, 158(6), 166, 166(1), 166(2)
High Courts23 Apr 2010Allowed
Lali and Another Vs Ramkaran
Rajasthan High Court · (2010) 2 WLN 657
Guardians and Wards Act, 1890 — Section 9