COURT ARCHIVE

Rajasthan High Court judgments, 2010

1,349 judgments · page 40 of 68

High Courts19 May 2010Dismissed

Brijesh Kumar Vs State

Rajasthan High Court · (2010) CriLJ 4608 : (2011) 2 Crimes 557 : (2011) 7 RCR(Criminal) 1718 : (2011) 1 RLW 563

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34

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High Courts19 May 2010Dismissed

Satvir Singh Godara Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 3 RLW 2777 : (2011) 1 SLR 136

Penal Code, 1860 (IPC) — Section 222, 223, 302Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16

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High Courts18 May 2010Allowed

Badri Vs State of Rajasthan

Rajasthan High Court · (2011) 1 RLW 71

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323Probation of Offenders Act, 1958 — Section 4, 6

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High Courts18 May 2010Allowed

Bheru Lal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 1 RLW 608

Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 11A, 3(c), 4, 4(1), 4(2)

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High Courts18 May 2010

Bhanwar Lal Vs State of Rajasthan

Rajasthan High Court · (2010) 05 RAJ CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts18 May 2010Allowed

Mothu Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2010) 05 RAJ CK 0031

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts18 May 2010Dismissed

UCO Bank and Others Vs Jagdish Narain Purviya

Rajasthan High Court · (2011) 1 LLJ 403 : (2010) 4 RLW 3258 : (2010) 6 SLR 274

Constitution of India, 1950 — Article 12, 14, 16Contract Act, 1872 — Section 23

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High Courts14 May 2010Allowed

Idan Singh Vs Union of India (UOI) and Others

Rajasthan High Court · (2010) 3 RLW 2726

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High Courts14 May 2010Allowed

Kesari Vanaspati Products Ltd. Vs IDBI

Rajasthan High Court · (2010) 102 SCL 225

Arbitration Act, 1940 — Section 29Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(2), Order 21 Rule 93, 34

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High Courts14 May 2010

Hastimal Vs The State of Rajasthan

Rajasthan High Court · (2010) 05 RAJ CK 0041

Penal Code, 1860 (IPC) — Section 302, 303, 304, 304B, 325

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High Courts14 May 2010Dismissed

Harsha Choudhary Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 3 RLW 2763

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226

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High Courts14 May 2010Dismissed

Ramesh Purohit Vs State of Rajasthan

Rajasthan High Court · (2010) 4 Crimes 85 : (2011) 7 RCR(Criminal) 662 : (2010) 3 RLW 2213

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 193Prevention of Corruption Act, 1988 — Section 12, 13, 20, 7

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High Courts13 May 2010