High Courts11 May 2010
Tikama Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0044
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 41 of 68
High Courts11 May 2010Dismissed
Raju @ Rajkumar Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 May 2010Allowed
University of Jodhpur Vs Dr. Gopal Krishan Lohra Dr. Bhawneshwar Derasari Vs University of Jodhpur
Rajasthan High Court · (2010) 05 RAJ CK 0059
Constitution of India, 1950 — Article 14, 226, 311
High Courts10 May 2010
State of Rajasthan Vs Uka and Others, Bhav Singh and Others, Ranchhod Lal and Others and Hem Singh and Others
Rajasthan High Court · (2010) 3 RLW 2636
Constitution of India, 1950 — Article 31B, 46
High Courts10 May 2010Allowed
Sharwan Kumar and Others Vs RPSC and Others
Rajasthan High Court · (2011) 1 RLW 507 : (2010) 6 SLR 144
Constitution of India, 1950 — Article 14, 141, 16, 234, 309
High Courts06 May 2010Allowed
In Re: Multimetals Ltd.
Rajasthan High Court · (2010) 103 SCL 352
Companies Act, 1956 — Section 101, 102, 103, 104, 105
High Courts06 May 2010Allowed
Bhanwar Singh Vs JVVNL
Rajasthan High Court · (2010) 05 RAJ CK 0040
Penal Code, 1860 (IPC) — Section 420, 468, 494
High Courts06 May 2010
Shri Devi (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2489
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 439, 498Evidence Act, 1872 — Section 27
High Courts06 May 2010Dismissed
Babu Lal Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 RLW 3276
High Courts06 May 2010
Karan Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 3 RLW 2818 : (2010) 3 RLW 2600
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 468Penal Code, 1860 (IPC) — Section 420
High Courts06 May 2010Allowed
Surendra Kumar and Others Vs Abdul Salim and Another
Rajasthan High Court · (2011) ACJ 1860
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 May 2010Allowed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2010) 05 RAJ CK 0045
Penal Code, 1860 (IPC) — Section 302
High Courts05 May 2010Dismissed
Jagdeep Singh Vs Manprit Kaur and Another
Rajasthan High Court · (2010) 2 WLN 175
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 May 2010
Rakesh Bhandari and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 05 RAJ CK 0058
Constitution of India, 1950 — Article 14
High Courts04 May 2010
Kashi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 05 RAJ CK 0057
Constitution of India, 1950 — Article 14, 15, 19, 21, 350
High Courts04 May 2010Allowed
Balu and Others Vs Municipal Council and Another Om Prakash and Others Vs State and Another
Rajasthan High Court · (2010) 05 RAJ CK 0029
Constitution of India, 1950 — Article 14
High Courts04 May 2010
Todarmal and Another Vs State
Rajasthan High Court · (2010) 4 RLW 3129
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 360, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 299(4), 300
High Courts03 May 2010Dismissed
Madan Mohan Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 05 RAJ CK 0056
High Courts03 May 2010Allowed
Smt. Shashi Surana and Another Vs Anant Mishra and Others
Rajasthan High Court · AIR 2010 Raj 148 : (2011) 7 RCR(Criminal) 86 : (2010) 3 RLW 2478
Transfer of Property Act, 1882 — Section 52
High Courts03 May 2010Dismissed
Bhanwar Lal Vs Smt. Janki Devi and Another
Rajasthan High Court · (2010) 05 RAJ CK 0054