High Courts23 Apr 2010
Smt. Rekha Agrawal Vs RFC and Others
Rajasthan High Court · (2010) 04 RAJ CK 0095
State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 43 of 68
High Courts23 Apr 2010
Bharti Hexacom Ltd. Vs The State and Others
Rajasthan High Court · (2010) 04 RAJ CK 0042
High Courts23 Apr 2010Dismissed
Kartar Singh Vs Board of Revenue and Others
Rajasthan High Court · AIR 2010 Raj 136 : (2010) 2 WLN 363
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 226, 227
High Courts23 Apr 2010Dismissed
State of Rajasthan Vs Bheem Singh and Others
Rajasthan High Court · (2010) 4 RLW 3067
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts22 Apr 2010Dismissed
Laxmi Narain @ Lacchu @ Mukesh Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1791 : (2011) 1 RLW 868
Criminal Procedure Code, 1973 (CrPC) — Section 427(1), 482Penal Code, 1860 (IPC) — Section 380, 454
High Courts22 Apr 2010
Shiv Charan and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 579
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 433Essential Commodities Act, 1955 — Section 16, 3, 7Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts22 Apr 2010
Smt. Resham Devi Vs State of Raj. and Others
Rajasthan High Court · (2010) 2 WLN 654
High Courts22 Apr 2010
Secretary, State Sainik Board Vs Bhanwar Lal Gurjar and Another
Rajasthan High Court · (2010) 04 RAJ CK 0112
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts22 Apr 2010
Dinesh Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0086
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts22 Apr 2010Dismissed
Pradeep Kumar Jaswani Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0083
High Courts22 Apr 2010
Ram Narain Raigar and Another Vs The Principal, Govt. College and Another
Rajasthan High Court · (2010) 04 RAJ CK 0081
High Courts22 Apr 2010Dismissed
Sudbir Kumar Vs J.V.V.N.L. and Another
Rajasthan High Court · (2010) 2 WLN 655
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 26
High Courts22 Apr 2010Allowed
Banne Singh Vs Additional Civil Judge and Others
Rajasthan High Court · (2010) 2 RLW 1645
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts22 Apr 2010Dismissed
Rajendra Prasad Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 04 RAJ CK 0046
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 420, 471
High Courts22 Apr 2010Dismissed
RSRTC Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 3 LLJ 638
Employees State Insurance Act, 1948 — Section 75
High Courts22 Apr 2010Dismissed
Shri Megh Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 04 RAJ CK 0029
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts22 Apr 2010
Hari Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 4 RLW 3009 : (2010) 1 SLR 192
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 216, 241A, 251A(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 203, 204(4)
High Courts21 Apr 2010Allowed
Prakash Vs State and Others
Rajasthan High Court · (2010) 2 RLW 1662
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts21 Apr 2010Dismissed
Nathu @ Nathu Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 04 RAJ CK 0110
Penal Code, 1860 (IPC) — Section 302, 325